High Courts17 Apr 1984
Anar Singh Vs Union of India
Delhi High Court · AIR 1985 Delhi 298 : (1984) 26 DLT 367 : (1984) 2 ILR Delhi 863 : (1984) RLR 571
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,519 of 5,777
High Courts16 Apr 1984
The Commissioner of Income Tax, Delhi-I Vs Metal Forcing (P) Ltd.
Delhi High Court · (1984) ILR Delhi 215 : (1984) 149 ITR 259
High Courts06 Apr 1984
Addl. Commissioner of Income Tax, Delhi-I Vs Indo-Austro Corporation P. Ltd.
Delhi High Court · (1985) 47 CTR 18 : (1984) 2 ILR Delhi 546 : (1984) 149 ITR 329
High Courts06 Apr 1984
Commissioner of Income Tax, Delhi-I Vs Durga Enterprises (P.) Ltd.
Delhi High Court · (1984) 41 CTR 77 : (1985) 154 ITR 585
High Courts06 Apr 1984
Commissioner of Income Tax, Delhi-VI Vs J. Patel and Co.
Delhi High Court · (1984) 41 CTR 90 : (1984) ILR Delhi 234 : (1984) 149 ITR 682 : (1984) 18 TAXMAN 204
High Courts06 Apr 1984
Commissioner of Income Tax, Delhi-I Vs Metal Forging P. Ltd.
Delhi High Court · (1984) 19 TAXMAN 326
High Courts04 Apr 1984
Raghunandan Prasad Vs The Institute for the Physically Handicapped and others
Delhi High Court · (1984) 26 DLT 127 : (1985) LabIC 148 : (1984) 2 LLJ 339
High Courts03 Apr 1984
Niki Tasha India Pvt. Ltd. Vs Faridabad Gas Gadgets Pvt. Ltd.
Delhi High Court · AIR 1985 Delhi 136 : (1984) 26 DLT 355
High Courts03 Apr 1984
Electric Construction and Equipment Company Ltd. Vs Jagjit Electric Works
Delhi High Court · AIR 1984 Delhi 363 : (1986) 59 CompCas 453 : (1986) 30 DLT 525 : (1984) 7 DRJ 145 : (1984) RLR 549
High Courts03 Apr 1984
Chander Parkash Tyagi Vs Department of Customs (Preventive), Central Excise Collectorate, New Delhi
Delhi High Court · (1984) 17 ELT 240
High Courts02 Apr 1984
Naveen Varshneya and Another Vs State and Another
Delhi High Court · (1984) 26 DLT 227
High Courts31 Mar 1984
Smt. Budho Devi Vs Commissioner of Income Tax
Delhi High Court · (1984) 03 DEL CK 0006
High Courts27 Mar 1984
Delhi Administration Vs Munshi Ram Ram Niwas and Others
Delhi High Court · (1985) CriLJ 1230 : (1984) ILR Delhi 588 : (1985) 2 RCR(Criminal) 330
High Courts22 Mar 1984
Shakuntala Rajpal and others Vs Mckenzie Philip (India) P. Ltd. and others
Delhi High Court · (1986) 60 CompCas 545
High Courts21 Mar 1984
Y. Kumar Vs Union of India and Others
Delhi High Court · (1984) CriLJ 1350 : (1984) 2 Crimes 18 : (1984) 26 DLT 182 : (1984) 2 ILR Delhi 420 : (1984) 2 RCR(Criminal) 345 : (1984) 2 RCR(Criminal) 181 : (1985) RLR 6
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 2Constitution of India, 1950 — Article 21(5)
High Courts19 Mar 1984
Lalji and Co. and others Vs Delhi Administration and others
Delhi High Court · (1984) 2 ILR Delhi 578
High Courts19 Mar 1984
Suraj Prakash Oberoi Vs Institute of Company Secretaries of India and another
Delhi High Court · (1986) 60 CompCas 536