High Courts02 Nov 1983
Commissioner of Income Tax Vs R. Dalmia (Decd.)
Delhi High Court · (1987) 163 ITR 519
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,529 of 5,777
High Courts01 Nov 1983
Triveni Engineering Works Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1985) 156 ITR 202 : (1984) 17 TAXMAN 303
High Courts31 Oct 1983
Misri Lal Vs Tola Ram
Delhi High Court · (1984) 1 RCR(Criminal) 319 : (1984) RLR 125
High Courts31 Oct 1983
Commissioner of Income Tax, Delhi-III Vs Vishwa Nath Arora and Co.
Delhi High Court · (1984) 42 CTR 179 : (1985) 151 ITR 751 : (1984) 17 TAXMAN 222
High Courts28 Oct 1983
International Packers and Movers etc. Vs K.L. Suri
Delhi High Court · (1984) 25 DLT 164
High Courts28 Oct 1983
Jyoti Pershad and Others Vs Ram Avtar and Others
Delhi High Court · (1984) 2 Crimes 67 : (1984) 25 DLT 306 : (1984) 6 DRJ 54 : (1984) RLR 37
High Courts27 Oct 1983Dismissed
M/s. Jamna Auto Industries, Yamuna Nagar (Haryana) Vs Union of India and others
Delhi High Court · AIR 1984 Delhi 235
Arbitration Act, 1940 — Section 11, 12, 19, 28, 33Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 29
High Courts26 Oct 1983
Additional Commissioner of Income Tax Vs Sunder Lal Banwari Lal
Delhi High Court · (1984) 39 CTR 112 : (1985) 156 ITR 617 : (1984) 16 TAXMAN 185
High Courts25 Oct 1983
C.R.E. Wood Company Pvt. Ltd. Vs Sardar Iqbal Singh and Another
Delhi High Court · (1986) 59 CompCas 978 : (1984) 25 DLT 391
High Courts14 Oct 1983
Dalbir Singh Tokas Vs Union of India and Others
Delhi High Court · (1984) 6 DRJ 62 : (1984) LabIC 986 : (1984) RLR 26
High Courts13 Oct 1983
Fayaz Uddin Vs Mohammed Ismail and Others
Delhi High Court · AIR 1985 Delhi 90
High Courts12 Oct 1983
Kailash Prasad Sinha Vs Union of India and Others
Delhi High Court · (1984) 6 DRJ 296 : (1984) LabIC 1329 : (1984) 2 SLJ 385
High Courts11 Oct 1983Dismissed
Ved Parkash Gaur Vs Sukhan and others
Delhi High Court · AIR 1984 Delhi 276
Representation of the People Act, 1951 — Section 81, 86
High Courts10 Oct 1983
Gulati Constructions Co. Vs Betwa River Board
Delhi High Court · AIR 1984 Delhi 299 : (1984) RLR 162
High Courts07 Oct 1983
Ram Kumar and Another Vs Punjab Exchange Ltd.
Delhi High Court · (1984) 25 DLT 173