High Courts21 Sept 1983
Commissioner of Income Tax, Delhi-IV Vs Raghumal Ashok Kumar
Delhi High Court · (1984) 149 ITR 466
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,531 of 5,777
High Courts20 Sept 1983
M.R. Dhawan Vs Commissioner of Income Tax, Delhi (Central) and others
Delhi High Court · (1984) ILR Delhi 592 : (1984) 149 ITR 160 : (1984) 16 TAXMAN 334
High Courts20 Sept 1983
Sunder Dev Vs Deputy Commissioner of Police and Another
Delhi High Court · AIR 1984 Delhi 267 : (1983) 24 DLT 374 : (1984) 6 DRJ 81 : (1984) 1 SLJ 693
High Courts16 Sept 1983
Duli Chand Vs Mahabir Pershad Trilok Chand Charitable Trust
Delhi High Court · AIR 1984 Delhi 145 : (1984) 25 DLT 70 : (1984) 6 DRJ 153
High Courts15 Sept 1983
O.P. Sanghi Vs Manufacturers Co-operative Industrial Estate Ltd. and Others
Delhi High Court · (1983) 24 DLT 296
High Courts14 Sept 1983
Commissioner of Income Tax, Delhi-I Vs Bawa Singh Chauhan
Delhi High Court · (1984) 40 CTR 47 : (1984) 150 ITR 8 : (1984) 16 TAXMAN 180
High Courts13 Sept 1983
Municipal Corporation of Delhi Vs Modern Flour Mills and General Industries and Others
Delhi High Court · (1983) 24 DLT 338
High Courts13 Sept 1983
Young India Mining and Transport Co. Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1984) 149 ITR 227
High Courts13 Sept 1983
Universal Glass Ltd. Vs Meerut Bottlers P. Ltd. and others
Delhi High Court · (1985) 58 CompCas 68
High Courts09 Sept 1983
Avinash Chand Sharma Vs Tarun Bala Sharma
Delhi High Court · (1983) 5 DRJ 296
High Courts09 Sept 1983
Kaushalya Singha Vs A.K. Singha and Another
Delhi High Court · (1983) 24 DLT 313
High Courts08 Sept 1983
Preetam Singh Vs Food Corporation of India and Others
Delhi High Court · (1984) 25 DLT 435
High Courts08 Sept 1983
State (Delhi Administration) Vs Kamlesh Kumar
Delhi High Court · (1983) 24 DLT 293
High Courts07 Sept 1983
Bhagwan Dass Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1983) 24 DLT 331
High Courts07 Sept 1983
Nawabganj Sugar Mills Co. Ltd. Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1984) 149 ITR 151
High Courts06 Sept 1983
Chetan Lal Jain Vs Manohar Lal Vohra
Delhi High Court · AIR 1984 Delhi 150 : (1983) 24 DLT 298 : (1984) 6 DRJ 72 : (1984) RLR 142
High Courts06 Sept 1983
Installment Supply P. Ltd. Vs Commissioner of Income Tax, Delhi-II
Delhi High Court · (1984) 40 CTR 313 : (1984) 149 ITR 52 : (1984) 17 TAXMAN 172