COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,545 of 5,777
Safari Airways Vs The Estate Officer and Others
Delhi High Court · AIR 1983 Delhi 347 : (1983) 4 DRJ 279
Copal Vs Baso Mal Jagat Narain and Others
Delhi High Court · (1983) 23 DLT 221 : (1983) RLR 226
Himmat Singh Sandhu Vs Joginder Singh Sandhu, etc.
Delhi High Court · (1983) 4 DRJ 294 : (1983) RLR 175
Vipin Maneklal and Others Vs Sushil Kumar and Others
Delhi High Court · AIR 1983 Delhi 307
Collector of Central Excise at Poona and others Vs Sushil Kumar and others
Delhi High Court · (1983) 14 ELT 2226
Nirmal Jain Vs The State and Others
Delhi High Court · AIR 1983 Delhi 120 : (1983) 4 DRJ 152 : (1983) RLR 130
Raj Rani Vs Subhash Chander
Delhi High Court · (1983) 23 DLT 240 : (1983) 2 ILR Delhi 399
Vijay Pal Singh and Others Vs Delhi Administration and Others
Delhi High Court · (1983) 4 DRJ 337
Kishore Kumar and Others Vs The State
Delhi High Court · (1983) 1 Crimes 940 : (1983) 23 DLT 121
Dharma Devi Vs Padam Singh and Others
Delhi High Court · (1983) ACJ 200
Raunaq International Ltd. Vs Mini Sea Food and Others
Delhi High Court · (1983) 4 DRJ 299 : (1983) RLR 202
Suresh Kumar Sanghi and 0rs. Vs Amit Kumar Sanghi and Sons
Delhi High Court · (1983) 4 DRJ 186
D.N. Srivastva Vs Parthajoy Das and Others
Delhi High Court · (1983) 1 Crimes 248 : (1983) 4 DRJ 224 : (1983) RLR 65
Pioneer Consolidated Co. of India Ltd. Vs Indian Turpentine and Rosin Co.
Delhi High Court · (1984) 55 CompCas 509
Hira Lal and Son and others Vs Lakshmi Commercial Bank
Delhi High Court · (1982) 11 DEL CK 0022
M/s. Magnum Films and another Vs Golcha Properties Pvt. Ltd.
Delhi High Court · AIR 1983 Delhi 392