High Courts04 Nov 1982
Ashok Leyland Ltd. Vs Union of India and Others
Delhi High Court · AIR 1980 Delhi 140 : (1983) 23 DLT 278 : (1983) 4 DRJ 118 : (1983) RLR 519
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,547 of 5,777
High Courts03 Nov 1982
Harprashad and Co. Ltd. Vs Sudarshan Steel Rolling Mills and others
Delhi High Court · AIR 1980 Delhi 174(1)
High Courts03 Nov 1982
Harprashad and Co. Ltd. Vs Sudarshan Steel Rolling Mills and Others
Delhi High Court · AIR 1983 Delhi 128 : (1985) 58 CompCas 531 : (1983) 23 DLT 34 : (1983) 4 DRJ 131
High Courts03 Nov 1982
Kuldip Kaur and Others Vs Prakash Chand Khurana and Others
Delhi High Court · AIR 1983 Delhi 328 : (1983) 23 DLT 131 : (1983) 4 DRJ 80
High Courts03 Nov 1982
Smt. Mridula Bhaskar Vs Ishwar Industries Ltd.
Delhi High Court · (1985) 58 CompCas 442 : (1983) RLR 213
High Courts03 Nov 1982
State of Bank of India Vs O.P. Gupta and others
Delhi High Court · AIR 1983 Delhi 214 : (1984) 56 CompCas 404
High Courts03 Nov 1982
Kanta Parshad Sharma Vs Union of India and Others
Delhi High Court · (1983) 23 DLT 218
High Courts02 Nov 1982
I.T.C. Limited and Another Vs Union of India and Others
Delhi High Court · (1983) 12 ELT 1 : (1983) ILR Delhi 352
High Courts02 Nov 1982
Nawal Kishore Vs State
Delhi High Court · (1983) 1 Crimes 943 : (1983) 23 DLT 178 : (1983) RLR 146
Penal Code, 1860 (IPC) — Section 395, 397
High Courts02 Nov 1982
Nand Kishore Bagrodia and Others Vs Siemens India Ltd. and Others
Delhi High Court · (1982) ILR Delhi 607
High Courts25 Oct 1982
Ram Asre Darbari Vs Union of India and Others
Delhi High Court · (1983) 23 DLT 137 : (1983) RLR 159
High Courts24 Oct 1982
Bimladevi Vs Union of India and Another Sunaina Vs Union of India and Another Sushma Vs Union of India and Another Vineet Kumar Vs Union of India and Another Vinod Kumar Vs Union of India and Another
Delhi High Court · (1985) 58 CompCas 361 : (1983) 4 DRJ 236
High Courts22 Oct 1982
Upender Kumar Vs Food Corporation of India and Others
Delhi High Court · (1982) ILR Delhi 611
High Courts21 Oct 1982
Arya Shiksha Samiti Vs Amar Nath and Another
Delhi High Court · (1983) 23 DLT 175
High Courts19 Oct 1982
Chairman, Wakf Board for the State of Punjab, Haryana, Himachal Pradesh, U.T. Chandigarh Vs Union of India, New Delhi
Delhi High Court · AIR 1983 Delhi 439
General Clauses Act, 1897 — Section 16, 21(1)Punjab Reorganisation Act, 1966 — Section 72
High Courts19 Oct 1982
Khandelwal Metal and Engg. Vs Union of India and others
Delhi High Court · (1983) ECR 91 : (1983) 12 ELT 292
High Courts18 Oct 1982
India Exports House Pvt. Ltd. Vs J.R. Vohra
Delhi High Court · AIR 1983 Delhi 167 : (1983) 23 DLT 23 : (1983) 4 DRJ 56