High Courts18 Oct 1982
J.S. Bhalla Vs G.J. Bhawnani
Delhi High Court · (1983) 23 DLT 125 : (1983) 4 DRJ 200
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,548 of 5,777
High Courts15 Oct 1982
Jackson Chowkidar and Others Vs Union of India and Others
Delhi High Court · AIR 1983 Delhi 558 : (1983) 4 DRJ 377
High Courts14 Oct 1982
East India Hotels Ltd. Vs Sales Tax Officer
Delhi High Court · (1983) 53 STC 85
High Courts14 Oct 1982
East India Hotels Ltd. Vs Shri Kishore Chand, Sales Tax Officer
Delhi High Court · (1983) 53 STC 86
High Courts13 Oct 1982
Devi Dayal Dixit Vs Rashtriya Electric and Engineering Co.
Delhi High Court · AIR 1983 Delhi 432 : (1983) 23 DLT 119 : (1983) 4 DRJ 181 : (1983) RLR 9
High Courts13 Oct 1982
Bhajan Lal Vs Madan Lal Bajaj
Delhi High Court · AIR 1983 Delhi 555 : (1983) 4 DRJ 191
High Courts08 Oct 1982
Motia Rani Bhatia Vs The Additional Director of Enforcement and Another
Delhi High Court · (1985) 58 CompCas 643 : (1983) 23 DLT 74 : (1983) 4 DRJ 271 : (1985) 6 ECC 226 : (1983) 2 ILR Delhi 766
High Courts08 Oct 1982
Shrimati Motia Rani Bhatia, Delhi Vs The Additional Director of Enforcement, New Delhi and another
Delhi High Court · (1982) 10 DEL CK 0013
High Courts07 Oct 1982
M/s. Gita Godha Pvt. Ltd., New Delhi Vs M/s. Pan American World Airways, Delhi Airport, Delhi
Delhi High Court · AIR 1983 Delhi 356
High Courts07 Oct 1982
Jagat Mittar Saigal Vs Kailash Chander Saigal and another
Delhi High Court · AIR 1983 Delhi 134
Arbitration Act, 1940 — Section 20, 20(4), 8, 8(2), 8(b)Partnership Act, 1932 — Section 5, 69, 69(2), 69(3)
High Courts07 Oct 1982
Makhdum Ali Vs Mst. Nargis Bano and another
Delhi High Court · (1983) CriLJ 111 : (1983) 1 Crimes 933 : (1983) 1 DLT 100 : (1983) 4 DRJ 39
High Courts07 Oct 1982
Ghanshyam and Others Vs Union of India and Others
Delhi High Court · (1982) ILR Delhi 807
High Courts05 Oct 1982
Dalbir Singh and Another Vs State
Delhi High Court · (1983) 1 Crimes 210 : (1983) 23 DLT 88 : (1983) 4 DRJ 43 : (1982) RLR 809
High Courts04 Oct 1982
Claridges Hotels (P.) Ltd. Vs The Sales Tax Officer
Delhi High Court · (1983) 53 STC 83
High Courts24 Sept 1982
Delhi Transport Corporation Vs Harbans Kaur and Others
Delhi High Court · (1984) 1 ACC 415
High Courts24 Sept 1982
Life Insurance Corporation of India Vs Rajiv Lochan and Another
Delhi High Court · (1983) ILR Delhi 125
High Courts24 Sept 1982
S. Nihal Singh and others Vs Arjan Das, New Delhi
Delhi High Court · (1983) CriLJ 777 : (1983) 1 Crimes 438 : (1983) RLR 58
High Courts23 Sept 1982
Sh. Om Parkash Sharma Vs The Administrator, Delhi Administration and others
Delhi High Court · (1983) 23 DLT 192 : (1983) 4 DRJ 149