High Courts10 Sept 1982
Karam Singh Negi Vs Municipal Corporation of Delhi
Delhi High Court · (1983) ILR Delhi 53
COURT ARCHIVE
Delhi High Court judgments
1,15,525 judgments · page 5,550 of 5,777
High Courts10 Sept 1982
Kamal Oil and Allied Industries Pvt. Ltd., New Delhi and another Vs Delhi Administration
Delhi High Court · (1982) CriLJ 2046 : (1983) 4 DRJ 102
High Courts10 Sept 1982
Smt. Raj Kumari Nanda Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1984) 146 ITR 66 : (1983) 12 TAXMAN 14
High Courts09 Sept 1982
Onkar Mal Lakhotia, Deceased and Others Vs Sumitra Devi
Delhi High Court · AIR 1983 Delhi 254 : (1983) 23 DLT 291 : (1983) 2 ILR Delhi 156
High Courts09 Sept 1982
Murari Lal Verma Vs Nanak Chand
Delhi High Court · (1983) 23 DLT 195 : (1983) 4 DRJ 30
High Courts08 Sept 1982
Motia Rani Bhatia Vs Additional Director of Enforcement and Others
Delhi High Court · (1982) 09 DEL CK 0010
High Courts07 Sept 1982
High Polymer Labs. Pvt. Ltd. Vs R.K. Mutreja and Another
Delhi High Court · (1983) ILR Delhi 213
High Courts06 Sept 1982
Usha Sales Ltd. and Others Vs Aruna Gupta and Another
Delhi High Court · AIR 1983 Delhi 107 : (1982) 22 DLT 417 : (1983) 4 DRJ 1 : (1982) 2 ILR Delhi 454 : (1982) RLR 763
High Courts03 Sept 1982
Krishan Chander Rameshchander and Bros. Vs Sohan Lal
Delhi High Court · (1983) 23 DLT 9
High Courts03 Sept 1982
Amritsar Sugar Mills Co. Ltd. and another Vs Union of India and another
Delhi High Court · AIR 1983 Delhi 337
Constitution of India, 1950 — Article 226Industries (Development and Regulation) Act, 1951 — Section 15, 16, 18A, 18A(2), 18AA
High Courts03 Sept 1982
Delhi Sainik Co-operative House Building Society Ltd. Vs The Financial Commissioner, Delhi Administration and Others
Delhi High Court · AIR 1983 Delhi 81 : (1983) 23 DLT 109
High Courts03 Sept 1982
Sat Pal Vs Nand Kishore and Another
Delhi High Court · (1983) ILR Delhi 73 : (1983) RLR 19
High Courts03 Sept 1982
Tokh Ram Vs The State (Delhi Administration) and Others
Delhi High Court · (1982) 22 DLT 434
High Courts02 Sept 1982
Suresh Kumar Jain Vs Union of India and Others
Delhi High Court · (1983) 1 Crimes 950 : (1983) 23 DLT 8
High Courts02 Sept 1982
Rajinder Kumar Vs State
Delhi High Court · (1983) 1 Crimes 941 : (1983) 23 DLT 42 : (1983) 4 DRJ 95
High Courts01 Sept 1982
Jarnail Singh Vs Superintendent of Police and Others
Delhi High Court · (1983) ILR Delhi 941 : (1983) LabIC 818 : (1983) RLR 216 : (1983) 2 SLJ 101
High Courts01 Sept 1982
Ashok Kumar Vs Radha Kishan Vij and others
Delhi High Court · (1983) CriLJ 48 : (1983) 2 Crimes 935 : (1983) 23 DLT 27 : (1982) ILR Delhi 991