COURT ARCHIVE
Delhi High Court judgments
1,16,857 judgments · page 5,510 of 5,843
Rishi Gagan Constructions (P) Ltd. Vs Delhi Development Authority
Delhi High Court · AIR 1988 Delhi 327 : (1987) 32 DLT 46 : (1987) 13 DRJ 242 : (1987) RLR 312
Savitri Devi and Others Vs Kailash Chopra and Another
Delhi High Court · (1987) CriLJ 1419 : (1987) 32 DLT 52
Prabhakar Rubber Industries Pvt. Ltd. and Others Vs Delhi Financial Corporation
Delhi High Court · (1987) 31 DLT 367
Commissioner of Income Tax Vs Chet Ram and Sons.
Delhi High Court · (1987) 66 CTR 188 : (1988) 174 ITR 177
Commissioner of Income Tax Vs J.K. Synthetics Ltd.
Delhi High Court · (1987) 03 DEL CK 0054
Narinder Kumar Vs Smt. Suresh Kumari
Delhi High Court · AIR 1988 Delhi 222
Hara Singh and Others Vs Mewa Ram Singh and Others
Delhi High Court · (1987) 1 ACC 421 : (1987) ACJ 979
Shamlal and Co. Vs Commissioner of Income Tax
Delhi High Court · (1987) 03 DEL CK 0041
Commissioner of Income Tax Vs Oriental Bank of Commerce Ltd.
Delhi High Court · (1987) 03 DEL CK 0038
Commissioner of Income Tax Vs Acme Properties (P.) Ltd.
Delhi High Court · (1988) 174 ITR 143
Commissioner of Income Tax Vs New Standard Automobiles
Delhi High Court · (1987) 03 DEL CK 0019
Kochhar Construction Co. Vs Union of India and Another
Delhi High Court · (1987) 2 ARBLR 109 : (1987) ILR Delhi 571
Jagannath Prasad Jhalani and others Vs Regional Provident Fund Commissioner (Haryana) and others
Delhi High Court · (1987) 62 CompCas 571 : (1987) 63 CTR 312 : (1987) 168 ITR 341
Amar Pal Singh Vs Delhi Administration and Others
Delhi High Court · (1987) 32 DLT 7 : (1987) 2 RCR(Criminal) 303
Sumer Chand Vs Maxwell Pereira and Another
Delhi High Court · (1987) 2 Crimes 89 : (1987) 32 DLT 140
Ramjas College Vs Labour Court No. 4 and Others
Delhi High Court · (1994) 3 LLJ 163
Sushil Kumar Ahuja Vs Tarun Roy and Others
Delhi High Court · (1987) 12 DRJ 315 : (1987) 1 RCR(Criminal) 668 : (1987) RLR 342