High Courts30 Aug 1984
Ram Kishan Vs Secretary (Labour) Delhi Administration and Others
Delhi High Court · (1985) ILR Delhi 359 : (1986) LabIC 30 : (1984) 2 SLJ 634
COURT ARCHIVE
Delhi High Court judgments
1,15,555 judgments · page 5,512 of 5,778
High Courts30 Aug 1984
Kewal Vadhera and Others Vs Lakshmi Narain Bansal
Delhi High Court · AIR 1985 Delhi 472 : (1984) 26 DLT 341 : (1985) 1 ILR Delhi 235
High Courts28 Aug 1984
J.S. Sood Vs Prem Lata Mehta and Another
Delhi High Court · (1984) ILR Delhi 716
High Courts27 Aug 1984
Ram Kishan Vs The Additional Commissioner of Sales Tax and another
Delhi High Court · (1986) 61 STC 62
High Courts27 Aug 1984
Omar Ahmed Ebrahim Noormani Vs Union of India and others
Delhi High Court · (1985) ILR Delhi 286
High Courts24 Aug 1984
Om Prakash Sharma Vs Union of India
Delhi High Court · (1985) 27 DLT 66 : (1984) 7 DRJ 208 : (1985) 1 SLJ 499
High Courts23 Aug 1984
Syed Mossa Emami Vs Sunil Kumar Gilani and another
Delhi High Court · (1984) 08 DEL CK 0010
High Courts22 Aug 1984
V.P. Dhingra Vs Nihal Singh, etc.
Delhi High Court · AIR 1985 Delhi 8 : (1985) ILR Delhi 482
High Courts21 Aug 1984Dismissed
Surendra Pal Ratawal Vs Shamim Ahmad
Delhi High Court · AIR 1985 Delhi 22
Constitution of India, 1950 — Article 329, 33, 55, 56, 66Delhi Development Act, 1957 — Section 36Representation of the People Act, 1950 — Section 12, 27H
High Courts17 Aug 1984
Geoffrey Manners and Co. Ltd. Vs Harbhajan Singh Munjral and Another
Delhi High Court · AIR 1984 Delhi 12 : (1984) 26 DLT 404 : (1985) 8 DRJ 97
High Courts14 Aug 1984
Balwinder Singh Vs Gurpal Kaur
Delhi High Court · AIR 1985 Delhi 14 : (1985) 8 DRJ 66 : (1984) RLR 653
High Courts14 Aug 1984
Menaka Gandhi Vs Indira Gandhi and Another
Delhi High Court · AIR 1985 Delhi 114 : (1984) 7 DRJ 238
High Courts14 Aug 1984
The Staff Superintendent of State Bank of Patiala Vs The Presiding Officer and Others
Delhi High Court · (1985) 1 SLJ 411
High Courts14 Aug 1984
Balbir Singh Vs Union of India and Others
Delhi High Court · (1985) 1 Crimes 929 : (1984) 26 DLT 413 : (1984) RLR 564
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts14 Aug 1984
Staff. Supdt. of State Bank of Patiala Vs The Presiding Officer, Central Govt. Industrial Tribunal-cum-labour Court and others
Delhi High Court · (1985) ILR Delhi 863 : (1985) 2 LLJ 440(2)
High Courts13 Aug 1984
Agrob Anlagewbau Gmbh Vs Orient Ceramics and Industries Ltd.
Delhi High Court · (1986) 60 CompCas 691
High Courts09 Aug 1984
D.L.F. United Limited Vs Commissioner of Income Tax
Delhi High Court · (1986) 161 ITR 714
High Courts09 Aug 1984
Mahinder Kumar Khandelwal Vs Padam Chand
Delhi High Court · (1984) 26 DLT 452 : (1984) 7 DRJ 196