High Courts11 Mar 1987
Sushil Kumar Ahuja Vs Tarun Roy and Others
Delhi High Court · (1987) 12 DRJ 315 : (1987) 1 RCR(Criminal) 668 : (1987) RLR 342
COURT ARCHIVE
Delhi High Court judgments
1,16,857 judgments · page 5,511 of 5,843
High Courts11 Mar 1987
Surinder Pal Singh Vs Lt. Governor of Delhi and Another
Delhi High Court · (1987) 2 Crimes 39 : (1987) 32 DLT 84
High Courts11 Mar 1987
Pritpal Kaur and Others Vs D.T.C. and Others
Delhi High Court · (1987) 1 ACC 393 : (1987) ACJ 835
High Courts10 Mar 1987
J. Joseph Vs Government of India and Others
Delhi High Court · AIR 1988 Delhi 173 : (1987) 31 DLT 59 : (1990) 26 ECC 282
High Courts10 Mar 1987
Mis. Punjab Diary Development Corporation Ltd. Vs Union of India and Others
Delhi High Court · (1987) 30 ELT 241 : (1987) RLR 319
High Courts10 Mar 1987
Kashmeri Devi Vs Delhi Administration and Others
Delhi High Court · (1988) CriLJ 1649 : (1987) 32 DLT 87 : (1987) 13 DRJ 1 : (1989) 1 RCR(Criminal) 157
High Courts10 Mar 1987
Punjab Dairy Development Corporation Ltd. Vs Union of India and others
Delhi High Court · (1987) 12 ECC 135 : (1987) ILR Delhi 93
High Courts10 Mar 1987
Rattan Lal Vs State
Delhi High Court · (1987) 2 Crimes 29 : (1987) 32 DLT 1
Criminal Procedure Code, 1973 (CrPC) — Section 100(4)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 53
High Courts10 Mar 1987Dismissed
Punjab Dairy Development Corporation Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (1988) 14 ECR 193
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 115, 125, 125(1), 2(25), 2(30)
High Courts09 Mar 1987
New Hawrah Transport Company Vs National Insurance Co. Ltd. and Another
Delhi High Court · (1987) 2 ACC 12
High Courts09 Mar 1987
New Howrah Transport Company Vs National Insurance Company Ltd. and another
Delhi High Court · (1990) 67 CompCas 34
High Courts06 Mar 1987
R. K. SAWHNEY, EXECUtor OF THE ESTATE OF LATE R. B. NATHU RAM Vs COMMISSIONER OF Income Tax, DELHI-II.
Delhi High Court · (1987) 63 CTR 45 : (1987) 166 ITR 128 : (1987) 32 TAXMAN 546
High Courts06 Mar 1987
Virender Gupta Vs Nitender Gupta and Others
Delhi High Court · (1987) 31 DLT 406
High Courts06 Mar 1987
Balbir Singh Vs Pehlad
Delhi High Court · AIR 1988 Delhi 312 : (1987) 12 DRJ 332
High Courts06 Mar 1987Dismissed
Vijay Kumar Gupta Vs Mahi Pal and another
Delhi High Court · AIR 1987 Delhi 345
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts06 Mar 1987
R.K. Sawhney, Executor of The Estate of Late R.B. Nathu Ram Vs Commissioner of Income Tax, Delhi-II
Delhi High Court · (1987) ILR Delhi 1
High Courts05 Mar 1987Allowed
S.K. Sinha Vs S.K. Shingal and Another
Delhi High Court · (1987) 1 Crimes 842 : (1987) 32 DLT 91 : (1988) 15 ECC 333 : (1988) 17 ECR 433 : (1987) 30 ELT 900 : (1987) RLR 231
Criminal Procedure Code, 1973 (CrPC) — Section 245(2), 482
High Courts05 Mar 1987
Om Parklash Vs The Assistant Commissioner of Police, Police Station Seelampur
Delhi High Court · (1987) 2 Crimes 87 : (1987) 32 DLT 94