High Courts30 Apr 1987
Mukhtiaruddin Vs Lt. Governor of Delhi and Another
Delhi High Court · (1987) 32 DLT 238
COURT ARCHIVE
Delhi High Court judgments
1,16,910 judgments · page 5,509 of 5,846
High Courts29 Apr 1987
Navin Kumar Goel Vs Jawahar Lal Wahi
Delhi High Court · (1987) 33 DLT 338
Delhi Rent Control Act, 1958 — Section 4(1)
High Courts28 Apr 1987
Krishan Kumar Aggarwal Vs Ram Lal Kohli
Delhi High Court · (1987) 32 DLT 41 : (1987) 13 DRJ 280
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts28 Apr 1987
Samey Pal Singh Vs K.M. Sharma
Delhi High Court · (1987) 32 DLT 291
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts28 Apr 1987
Rati Ram and Another Vs Ram Bhaj Gupta and Others
Delhi High Court · AIR 1987 Delhi 344 : (1987) 32 DLT 287 : (1987) 2 RCR(Criminal) 3
High Courts27 Apr 1987
Paras Ram and Another Vs State
Delhi High Court · (1987) 33 DLT 55
Penal Code, 1860 (IPC) — Section 324, 34
High Courts27 Apr 1987
Ashok Kumar Vs Administrator, Union Territory of Delhi
Delhi High Court · (1987) 33 DLT 29 : (1988) 1 RCR(Criminal) 177
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts27 Apr 1987
Gurmauj Saran Baluja Vs Delhi Municipal Corporation
Delhi High Court · (1987) 32 DLT 206 : (1987) 13 DRJ 195
High Courts27 Apr 1987
Munshi Ram Vs Lt. Governor, Union Territory of Delhi and Another
Delhi High Court · (1988) CriLJ 1089 : (1987) 32 DLT 243
High Courts27 Apr 1987
Shish Ram and Others Vs Jai Chand and Another
Delhi High Court · (1987) 1 ACC 566
High Courts23 Apr 1987Dismissed
Mrs. Sushma Aggarwal Vs Municipal Corporation of Delhi and others
Delhi High Court · (1987) 04 DEL CK 0003
High Courts22 Apr 1987Dismissed
Lights Carts (Pvt.) Ltd. Vs Union of India and others
Delhi High Court · (1987) 14 ECC 146 : (1987) 13 ECR 1019 : (1987) 31 ELT 25
High Courts20 Apr 1987
Union of India Vs Foreign Exchange Regulation Appellate Board and another
Delhi High Court · (1987) 12 ECC 384
High Courts20 Apr 1987
Union of India Vs Foreign Exchange Regulation Appellate Board and Another
Delhi High Court · (1990) 68 CompCas 46 : (1987) 32 DLT 278 : (1987) RLR 270
Foreign Exchange Regulation Act, 1973 — Section 54
High Courts10 Apr 1987
K.C. Nangia Vs Corporation and Others
Delhi High Court · (1987) ILR Delhi 258 : (1987) LabIC 1686
High Courts10 Apr 1987
Surinder Arora and Others Vs Durga Das and Others
Delhi High Court · (1988) CriLJ 1645 : (1987) 63 CTR 327
High Courts10 Apr 1987
Surinder Arora and others Vs Durga Das and others
Delhi High Court · (1987) 62 CompCas 644 : (1987) 168 ITR 562 : (1987) 2 RCR(Criminal) 528 : (1989) 1 RCR(Criminal) 131 : (1987) 34 TAXMAN 339
High Courts10 Apr 1987
Manoj Didwania Vs Union of India and others
Delhi High Court · (1987) 63 CTR 207 : (1987) 167 ITR 177 : (1987) 34 TAXMAN 204
High Courts09 Apr 1987
COMMISSIONER OF INCOME TAX Vs ASSOCIATED TRADERS and ENGINEERING LTD.
Delhi High Court · (1987) 63 CTR 325