High Courts07 May 1987Dismissed
D.C.M. Limited Vs M.C.D.
Delhi High Court · AIR 1989 Delhi 30
Arbitration Act, 1940 — Section 20Constitution of India, 1950 — Article 14Delhi Municipal Corporation Act, 1957 — Section 206, 274, 275, 276, 277
COURT ARCHIVE
Delhi High Court judgments
1,16,910 judgments · page 5,508 of 5,846
High Courts07 May 1987
Kirpa Ram Vs Jagdish and Khub Ram
Delhi High Court · (1987) 32 DLT 241 : (1988) RLR 206
High Courts07 May 1987
Swadeshi Polytex Ltd. Vs V.K. Goel and others
Delhi High Court · AIR 1987 Delhi 260
High Courts06 May 1987
Risal Singh Vs Municipal Corporation of Delhi
Delhi High Court · (1987) 32 DLT 253
High Courts06 May 1987
Hari Krishan Vs Madan Lal Sharma and Another
Delhi High Court · (1987) 32 DLT 338 : (1987) 13 DRJ 188
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3
High Courts06 May 1987
Daulat Ram Vs Budha Ram
Delhi High Court · (1987) 32 DLT 247
Delhi Rent Control Act, 1958 — Section 25B(8)
High Courts06 May 1987
Mahendra Nath and Another Vs Shiv Charan and Others
Delhi High Court · (1987) 13 DRJ 293
High Courts05 May 1987
Co-operative House Building Society Ltd. Vs Municipal Corporation of Delhi
Delhi High Court · AIR 1987 Delhi 371 : (1987) 32 DLT 172 : (1987) RLR 512
Delhi Municipal Corporation Act, 1957 — Section 169(1)
High Courts05 May 1987
Rajinder Singh Vs Pomila
Delhi High Court · AIR 1987 Delhi 285 : (1987) 13 DRJ 119
High Courts05 May 1987
Madan Lal Vs Indra Devi
Delhi High Court · (1987) 32 DLT 289
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts04 May 1987
R.K. Aneja Vs Nagendra Singh
Delhi High Court · (1987) 32 DLT 259 : (1987) 13 DRJ 289
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)
High Courts04 May 1987
Jagdish Prasad Sharma Vs Sangeeta Sharma
Delhi High Court · (1987) 2 Crimes 477 : (1988) 14 DRJ 1 : (1988) 2 RCR(Criminal) 412
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts01 May 1987
L.C. Bawa Vs V.K. Kapoor and Another
Delhi High Court · (1987) 32 DLT 184 : (1987) LabIC 1878
High Courts01 May 1987
Prem Sheel Malhan Vs Municipal Corporation of Delhi
Delhi High Court · (1987) 32 DLT 175
High Courts01 May 1987
Waryam Kaur Vs K.K. Gandhi
Delhi High Court · AIR 1988 Delhi 198 : (1987) 32 DLT 293
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts01 May 1987
Muni Lal Gupta Vs State
Delhi High Court · (1988) 2 RCR(Criminal) 114 : (1989) 1 RCR(Criminal) 9
High Courts30 Apr 1987
Joginder Pal Vs Krishan Lal and Another
Delhi High Court · (1987) 32 DLT 63 : (1987) 13 DRJ 223