High Courts09 Feb 1990
S.M. Malik and Others Vs State and Another
Delhi High Court · (1990) CriLJ 1919 : (1990) 41 DLT 504 : (1990) 19 DRJ 25 : (1990) 3 RCR(Criminal) 702
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,481 of 5,884
High Courts09 Feb 1990
Commissioner of Income Tax Vs Delton Sales P. Ltd.
Delhi High Court · (1990) 83 CTR 141 : (1990) 185 ITR 79
Income Tax Act, 1961 — Section 256(2), 37
High Courts09 Feb 1990
Gurdip Singh Vs State
Delhi High Court · (1990) 3 RCR(Criminal) 289 : (1990) RLR 162
High Courts08 Feb 1990
Ravinder Kumar Vs Administrator of Delhi and another
Delhi High Court · (1990) CriLJ 2212
High Courts08 Feb 1990
Rajender Nath Bhaskar and another Vs Bhaskar Stoneware Pipes (P.) Ltd. and others
Delhi High Court · (1990) 68 CompCas 256 : (1990) RLR 158
High Courts05 Feb 1990
New Delhi Municipal Corporation Vs Pramod Kumar and Others
Delhi High Court · (1990) 41 DLT 450 : (1990) 19 DRJ 1 : (1990) RLR 160
High Courts05 Feb 1990
State (Delhi Administration) Vs Ramesh Kumar
Delhi High Court · (1990) RLR 177
High Courts05 Feb 1990
Commissioner of Income Tax, Delhi (Central-2) Vs Mrs. Sunita Vachani
Delhi High Court · (1990) 84 CTR 18 : (1990) 184 ITR 121 : (1990) 52 TAXMAN 326
High Courts05 Feb 1990
Ramavtar Motilal Jangid Vs Union of India and Others
Delhi High Court · (1990) 40 DLT 558
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(J)Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts02 Feb 1990
Surrrindra Stein Malt Co. Ltd. Vs Uttar Pradesh Financial Corporation and Another
Delhi High Court · (1990) 1 BC 406 : (1990) 41 DLT 586
High Courts01 Feb 1990
Ram Singh and Another Vs State
Delhi High Court · (1990) 41 DLT 600 : (1990) 19 DRJ 72
High Courts31 Jan 1990
Ravinder Singh Vs Union of India (UOI) and Others
Delhi High Court · (1990) 30 ECR 190
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 226
High Courts31 Jan 1990
Flowmore Pvt. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1990) 184 ITR 274
High Courts31 Jan 1990
Ram Kishan Vs Ram Lal
Delhi High Court · (1990) 18 DRJ 190
Delhi Rent Control Act, 1958 — Section 15(1)
High Courts31 Jan 1990
Commissioner of Income Tax Vs Modi Industries Ltd.
Delhi High Court · (1990) 184 ITR 318
High Courts31 Jan 1990
Ravinder Singh Vs Union of India and Others
Delhi High Court · (1990) 41 DLT 84 : (1990) 1 ILR Delhi 65
High Courts30 Jan 1990
Kailash Nath and Associate Vs Ram Nath and Others
Delhi High Court · (1990) 41 DLT 498 : (1990) 19 DRJ 19 : (1990) 1 ILR Delhi 69
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts30 Jan 1990
WINGS WEAR (P.) LTD. Vs Income Tax OFFICER.
Delhi High Court · (1990) 33 ITD 41
High Courts30 Jan 1990
Dhanjit Vadra Vs Smt. Beena Vadra
Delhi High Court · AIR 1990 Delhi 146 : (1990) 18 DRJ 199 : (1990) 1 ILR Delhi 386 : (1990) RLR 167
High Courts30 Jan 1990
V.P. Mehta Vs Mahanagar Telephone Nigam Ltd. and Another
Delhi High Court · AIR 1990 Delhi 169 : (1990) 1 ILR Delhi 13 : (1990) RLR 195