High Courts06 Mar 1990
Mohan Gupta Vs State (Delhi Administration)
Delhi High Court · (1990) ILR Delhi 371 : (1990) 2 RCR(Criminal) 53 : (1990) RLR 197
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,479 of 5,884
High Courts06 Mar 1990
Nibro Ltd. Vs National Insurance Co. Ltd.
Delhi High Court · AIR 1991 Delhi 25 : (1991) 70 CompCas 388 : (1990) 41 DLT 633
High Courts05 Mar 1990
Parveen Gupta and Others Vs Union of India and Others
Delhi High Court · (1990) 41 DLT 166 : (1992) 23 DRJ 563
Land Acquisition Act, 1894 — Section 4
High Courts05 Mar 1990
Bhupinder Singh Vs Narinder Kaur
Delhi High Court · (1990) CriLJ 2265 : (1990) 2 DMC 214 : (1990) RLR 267
High Courts05 Mar 1990
S. Bhupinder Singh Makkar Vs Smt. Narinder Kaur and others
Delhi High Court · (1990) 3 RCR(Criminal) 225
High Courts02 Mar 1990
Commercial Aviaiton and Travel Co. Inc. Vs N. Kumar and Another
Delhi High Court · (1990) 41 DLT 347 : (1990) 1 ILR Delhi 375 : (1991) 54 TAXMAN 26
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Mar 1990
Gulab Rai Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1991) ILR Delhi 97
Electricity Act, 1910 — Section 10, 11, 19A , 20, 21
High Courts27 Feb 1990
Sarla Dhawan Vs Delhi Development Authority
Delhi High Court · (1990) 40 DLT 407
Constitution of India, 1950 — Article 226
High Courts27 Feb 1990
Krishan Kumar Sharma Vs Sarlesh Kumari
Delhi High Court · (1990) 41 DLT 413 : (1990) 2 DMC 105
High Courts26 Feb 1990
Santokh Singh Vs State
Delhi High Court · (1991) CriLJ 147 : (1990) 1 ILR Delhi 563 : (1990) 3 RCR(Criminal) 629
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42
High Courts26 Feb 1990
Om Parkash and Others Vs State
Delhi High Court · (1990) CriLJ 2373 : (1990) 40 DLT 504 : (1990) 18 DRJ 270 : (1990) 2 ILR Delhi 59 : (1991) 1 RCR(Criminal) 98
High Courts26 Feb 1990
Darshan Lal and Another Vs State
Delhi High Court · (1990) CriLJ 2751 : (1990) 41 DLT 468
High Courts25 Feb 1990
Apex Electricals Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (1991) 45 DLT 15 : (1991) 63 FLR 233
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 19A
High Courts23 Feb 1990
Lalit Pataudi Vs Union of India and Others
Delhi High Court · (1990) CriLJ 2124 : (1990) 41 DLT 8 : (1990) 1 ILR Delhi 51 : (1991) 1 RCR(Criminal) 130
Foreign Exchange Regulation Act, 1973 — Section 34, 35, 37, 40Penal Code, 1860 (IPC) — Section 353
High Courts23 Feb 1990
Nirmal Puri Vs Central Bureau of Investigation and Another
Delhi High Court · (1990) 40 DLT 542
High Courts22 Feb 1990
Engineering Projects (I) Ltd. Vs I.D. Ganeriwala
Delhi High Court · (1990) RLR 180
High Courts22 Feb 1990
R. Balamma Vs Delhi Administration and Others
Delhi High Court · (1990) 40 DLT 409
Constitution of India, 1950 — Article 226
High Courts20 Feb 1990
N.K. Abdu Salam Vs Union of India and Others
Delhi High Court · (1990) 40 DLT 513
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 226
High Courts20 Feb 1990
Praveen Malhotra Vs State
Delhi High Court · (1990) CriLJ 2184 : (1990) 41 DLT 418 : (1990) 2 DMC 82 : (1990) 18 DRJ 192 : (1991) 1 RCR(Criminal) 25