COURT ARCHIVE

Delhi High Court judgments

1,17,672 judgments · page 5,480 of 5,884

High Courts19 Feb 1990

Jawahar Lal Khanna Vs Union of India and Others

Delhi High Court · (1990) 40 DLT 502

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts19 Feb 1990

S.P. Timber Industries Vs Union of India and Another

Delhi High Court · AIR 1990 Delhi 312 : (1991) 1 ARBLR 136 : (1990) 40 DLT 471 : (1990) 18 DRJ 301

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High Courts19 Feb 1990

Indo Devi and Others Vs Panna Lal and Others

Delhi High Court · (1990) 41 DLT 18

Delhi Rent Control Act, 1958 — Section 14(1)

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High Courts19 Feb 1990

Barski Marek Vs Union of India and Others

Delhi High Court · (1990) 40 DLT 475

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)

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High Courts16 Feb 1990

Laurence Vignard Vs Union of India and Others

Delhi High Court · (1990) 40 DLT 539

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)

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High Courts16 Feb 1990

Om Saran etc. Vs Satya Dhawan

Delhi High Court · (1990) CriLJ 1639 : (1990) RLR 174

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High Courts16 Feb 1990

Punjab and Sind Bank Vs Ram Prakash Jagdish Chander and Others

Delhi High Court · (1990) 40 DLT 497 : (1990) 18 DRJ 265 : (1990) RLR 219

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High Courts16 Feb 1990

Smart P. Ltd. Vs Income Tax Appellate Tribunal

Delhi High Court · (1990) 82 CTR 34 : (1990) 41 DLT 407 : (1990) 182 ITR 384 : (1990) 49 TAXMAN 43

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High Courts16 Feb 1990

State Bank of India Vs Amritsar Engineering Works and Others

Delhi High Court · (1990) 1 BC 288 : (1990) 40 DLT 463

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High Courts16 Feb 1990

Ram Karan and Another Vs Roshan Lal and Others

Delhi High Court · (1990) 40 DLT 473 : (1990) 18 DRJ 303

Delhi Rent Control Act, 1958 — Section 14(1)

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High Courts16 Feb 1990

Ranbir Singh Vs State

Delhi High Court · (1990) 3 Crimes 207 : (1990) 41 DLT 179 : (1990) 18 DRJ 234 : (1990) 3 RCR(Criminal) 139

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High Courts15 Feb 1990

Commissioner of Wealth Tax Vs Prithvi Raj

Delhi High Court · (1990) 87 CTR 78 : (1990) 185 ITR 368

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High Courts15 Feb 1990

State Bank of India Vs S.S. Plyboard Udyog and others

Delhi High Court · (1990) 1 BC 315 : (1990) 40 DLT 442 : (1990) 18 DRJ 258

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High Courts15 Feb 1990

Zalmay Vs Union of India and Others

Delhi High Court · (1990) 40 DLT 517

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5), 226Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts14 Feb 1990