COURT ARCHIVE

Delhi High Court judgments

1,17,672 judgments · page 5,482 of 5,884

High Courts29 Jan 1990

Mahesh Kumar Chauhan @ Banti Vs Union of India and Others

Delhi High Court · (1990) 41 DLT 628 : (1990) 2 ILR Delhi 342

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts25 Jan 1990

Modi Rubber Ltd. Vs Union of India

Delhi High Court · (1990) 27 ECC 109 : (1990) 29 ECR 26 : (1990) 49 ELT 30

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High Courts24 Jan 1990

Sultan Singh Vs Jai Singh

Delhi High Court · AIR 1990 Delhi 314

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High Courts24 Jan 1990Dismissed

Commissioner of Wealth Tax Vs R.K. Gupta

Delhi High Court · (1990) 87 CTR 93 : (1990) 183 ITR 640 : (1990) 52 TAXMAN 373

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High Courts23 Jan 1990

Chhatar Singh Vs Delhi Development Authority and Others

Delhi High Court · (1990) 41 DLT 329

Constitution of India, 1950 — Article 226

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High Courts23 Jan 1990

Prakash Wati Vs Mahavir Singh Kakkar

Delhi High Court · (1990) 41 DLT 317

Delhi Rent Control Act, 1958 — Section 14(1)

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High Courts22 Jan 1990

Arun Nirula and Others Vs University of Delhi and Others

Delhi High Court · (1990) 40 DLT 466

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High Courts22 Jan 1990

Andhra Cement Co. Ltd. and Another Vs Union of India and Others

Delhi High Court · (1990) 41 DLT 21

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High Courts22 Jan 1990

Siianti Swaroop Singhal Vs Delhi Development Authority and Another

Delhi High Court · (1990) 40 DLT 337

Constitution of India, 1950 — Article 226

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High Courts22 Jan 1990

K.S. Bawa Vs Director of Enforcement

Delhi High Court · (1990) CriLJ 1068 : (1990) 1 ILR Delhi 79 : (1990) 2 RCR(Criminal) 415 : (1990) RLR 150

Foreign Exchange Regulation Act, 1947 — Section 5

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High Courts19 Jan 1990

Income Tax OFFICER Vs DELHI CLOTH MILL LTD.

Delhi High Court · (1990) 33 ITD 44

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High Courts18 Jan 1990

Janta Travels Vs Union of India

Delhi High Court · (1990) RLR 210

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High Courts18 Jan 1990

Commissioner of Income Tax Vs J.K. Synthetic Ltd.

Delhi High Court · (1990) 183 ITR 479

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High Courts18 Jan 1990

G.S. Saxena Vs Delhi Development Authority and Another

Delhi High Court · (1990) 40 DLT 354 : (1990) RLR 148

Constitution of India, 1950 — Article 226

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High Courts17 Jan 1990

Pallickal Kunhamu Abdul Latheef Vs Union of India and Others

Delhi High Court · (1990) 40 DLT 527

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 226

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High Courts17 Jan 1990

Sushil Ansal and Sons Vs Commissioner of Income Tax

Delhi High Court · (1990) 81 CTR 354 : (1990) 183 ITR 443 : (1990) 51 TAXMAN 343

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High Courts17 Jan 1990

Commissioner of Income Tax Vs Triveni Engineering Works Ltd.

Delhi High Court · (1990) 183 ITR 437

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High Courts17 Jan 1990

Escorts Tractors Ltd. Vs Union of India

Delhi High Court · (1993) 64 ELT 18

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High Courts16 Jan 1990

Commissioner of Income Tax Vs Sita Ram Arvind Kumar

Delhi High Court · (1990) 82 CTR 24 : (1990) 183 ITR 431 : (1990) 52 TAXMAN 439

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High Courts16 Jan 1990

Commissioner of Wealth Tax Vs M.K. Gupta

Delhi High Court · (1990) 185 ITR 393

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