High Courts16 Jan 1990
Hardayal Singh Mehta and another Vs M.C.D. and others
Delhi High Court · AIR 1990 Delhi 170
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,483 of 5,884
High Courts15 Jan 1990
Ved Parkash Vs State
Delhi High Court · (1990) 3 Crimes 212 : (1990) 41 DLT 62 : (1990) 1 ILR Delhi 435 : (1990) 3 RCR(Criminal) 636
High Courts15 Jan 1990
Commissioner of Income Tax Vs Raghubir Saran Charitable Trust
Delhi High Court · (1990) 183 ITR 297
High Courts15 Jan 1990
Arjun Dass and Sons Vs Commissioner of Income Tax
Delhi High Court · (1990) 82 CTR 334 : (1990) 183 ITR 118 : (1990) 51 TAXMAN 311
High Courts12 Jan 1990Dismissed
Delhi Transport Corporation and Another Vs Amarjit Kaur
Delhi High Court · (1990) ACJ 474
High Courts11 Jan 1990
Shanti Vijay and Co. Vs Commissioner of Income Tax
Delhi High Court · (1990) 183 ITR 154
High Courts11 Jan 1990
Commissioner of Income Tax Vs Mukul Jain Medical Institute
Delhi High Court · (1990) 82 CTR 158 : (1990) 183 ITR 89
High Courts11 Jan 1990
Commissioner of Gift Tax Vs Dr. (Kaviraj) Khajan Chand
Delhi High Court · (1990) 88 CTR 233 : (1990) 182 ITR 469
High Courts10 Jan 1990
Commissioner of Income Tax Vs Orient Enterprises
Delhi High Court · (1990) 185 ITR 156
High Courts10 Jan 1990
Commissioner of Income Tax Vs K.L. Bhatia
Delhi High Court · (1990) 84 CTR 152 : (1991) 187 ITR 644
High Courts10 Jan 1990
Commissioner of Wealth Tax Vs Sharbati Devi Jhalani
Delhi High Court · (1990) 84 CTR 133 : (1990) 182 ITR 487 : (1990) 52 TAXMAN 12
High Courts09 Jan 1990
Ram Avtar Vs Union of India and Others Varinder Singh Batra Vs Union of India and Others Mahavir Singh Saluja Vs Union of India and Others
Delhi High Court · (1990) 40 DLT 523 : (1990) 1 ILR Delhi 88
Customs Act, 1962 — Section 108
High Courts09 Jan 1990
Hindustan Times Limited Vs Ashok Kumar Aggarwal and Another
Delhi High Court · (1990) CriLJ 1563 : (1991) 1 DRJ 246 Supp : (1991) 2 RCR(Criminal) 598
High Courts09 Jan 1990
Smt. Indu Bala and Others Vs Delhi Administration and Others
Delhi High Court · (1991) CriLJ 1774 : (1991) 2 RCR(Criminal) 477 : (1990) RLR 131
High Courts09 Jan 1990
M/s. Hindustan Times Ltd. Vs Ashok Kumar Aggarwal and another
Delhi High Court · (1990) CriLJ 1563 : (1991) 1 DRJ 246 Supp
High Courts09 Jan 1990
Indu Bala and Others Vs Delhi Administration Ajesh Kumar Luthra and Another Vs State (Delhi Administration)
Delhi High Court · (1990) ILR Delhi 84
High Courts09 Jan 1990
Commissioner of Wealth Tax Vs Attar Singh
Delhi High Court · (1990) 182 ITR 462
High Courts09 Jan 1990
Commissioner of Income Tax Vs Smt. Usha Jain
Delhi High Court · (1990) 89 CTR 6 : (1990) 182 ITR 437
High Courts08 Jan 1990
Mahant Ram Nath Chela of Mahant Prithvi Nath Vs Union of India and Others
Delhi High Court · (1990) 40 DLT 298 : (1990) RLR 79
High Courts20 Dec 1989
Jai Prakash Vs State (Delhi Administration)
Delhi High Court · (1990) CriLJ 2380 : (1990) 40 DLT 218 : (1990) 18 DRJ 212