High Courts15 Mar 1990
Harish Kumar Vs Registrar, Delhi High Court and Another
Delhi High Court · (1990) 41 DLT 130 : (1992) 1 LLJ 148
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)Constitution of India, 1950 — Article 14
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,478 of 5,884
High Courts15 Mar 1990
Adarsh Marwah and Another Vs Nehar Ranjan Bhattacharya and Another
Delhi High Court · (1990) 41 DLT 167 : (1990) 29 ECR 11 : (1990) 2 ILR Delhi 617 : (1990) 2 RCR(Criminal) 112
High Courts15 Mar 1990
Harish Kumar Vs Registrar, Delhi High Court and another
Delhi High Court · (1990) 41 DLT 130 : (1992) 1 LLJ 148
High Courts15 Mar 1990
Subhash Chander Vs State
Delhi High Court · (1990) 41 DLT 430 : (1990) 18 DRJ 330
High Courts13 Mar 1990
Defee Marek Vs Union of India (UOI) and Others
Delhi High Court · (1990) 28 ECR 459
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts13 Mar 1990
Ajudhia Textile Mills and others Vs Presiding Officer, Labour Court and another
Delhi High Court · (1991) 1 LLJ 218
High Courts13 Mar 1990
M/s. Chelsea Mills and others Vs M/s. Chorus Girl Inc.
Delhi High Court · (1990) 41 DLT 142 : (1990) 2 RCR(Criminal) 82
High Courts13 Mar 1990
General Manager, Ajudhia Textile Mills and Others Vs Presiding Officer, Labour Court and Another
Delhi High Court · (1990) 41 DLT 94 : (1991) 61 FLR 216
High Courts13 Mar 1990
Mschelska Mills Mothers Vs Chorus Girl Inc.
Delhi High Court · AIR 1991 Delhi 129 : (1990) 1 BC 468 : (1990) 2 DLT 88 : (1990) ILR Delhi 337 : (1990) RLR 340
High Courts12 Mar 1990
ANUJ (TOFFEE) GARG Vs Income Tax OFFICER.
Delhi High Court · (1990) 33 ITD 460 : (1990) 37 TTJ 208
High Courts12 Mar 1990
Virender Kumar Babley Vs State (Delhi Administration)
Delhi High Court · (1990) 3 Crimes 552 : (1990) 41 DLT 650 : (1990) 19 DRJ 68
High Courts12 Mar 1990
P. Ranjitha Vs University Grants Commission and Others
Delhi High Court · (1990) 41 DLT 444
High Courts09 Mar 1990
Narender Singh Oberoi Vs Hari Dass Sood and Another
Delhi High Court · (1990) 41 DLT 354
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35
High Courts09 Mar 1990
Union of India (UOI) Vs Customs, Excise and Gold (Control) Appellate Tribunal and Others
Delhi High Court · (1990) 29 ECR 152
Advocates Act, 1961 — Section 38Constitution of India, 1950 — Article 12, 14, 21Customs Act, 1962 — Section 11, 11(2)(i), 11(2)(j), 11A, 128(1)(a)
High Courts09 Mar 1990
Krishan Kumar Vs Harnam Dass and Others
Delhi High Court · (1990) ILR Delhi 343
Benami Transactions (Prohibition) Act, 1988 — Section 2, 4(2)
High Courts09 Mar 1990
Hindustan Photo Films Mfg. Co. Ltd. and Union of India Vs Cegat
Delhi High Court · (1990) 50 ELT 234
High Courts08 Mar 1990Allowed
Krishna Kumar Vs Harnam Dass
Delhi High Court · (1991) 56 TAXMAN 233
Benami Transactions (Prohibition) Act, 1988 — Section 2(a), 3, 3(6), 4, 4(1)Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 6 Rule 17, 151Constitution of India, 1950 — Article 14, 300A, 31A
High Courts08 Mar 1990
GENERAL INDUSTRIES CORPN. Vs Income Tax OFFICER.
Delhi High Court · (1990) 33 ITD 524 : (1990) 37 TTJ 198
High Courts07 Mar 1990
Susan Leigh Beer Vs India Tourism Development Corporation Ltd.
Delhi High Court · (1990) 40 DLT 545 : (1990) RLR 366
High Courts06 Mar 1990
M/s. Nibro Limited Vs National Insurance Co. Ltd.
Delhi High Court · AIR 1991 Delhi 25 : (1991) 70 CompCas 388 : (1990) 41 DLT 633
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1Companies Act, 1956 — Section 14, 26, 28, 291Constitution of India, 1950 — Article 105