High Courts05 Apr 1990
Subhash Aggarwal Agency Vs Bhilwara Synthetics Ltd. and Others
Delhi High Court · (1990) 2 ARBLR 118 : (1990) 41 DLT 654
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,476 of 5,884
High Courts04 Apr 1990
Dharam Pal Satya Pal Vs Janta Sales Corporation
Delhi High Court · (1990) 2 ARBLR 91 : (1990) 41 DLT 612
High Courts02 Apr 1990
Federal Motors Pvt. Ltd. Vs D.N. Dhir
Delhi High Court · (1990) 41 DLT 278 : (1990) 18 DRJ 351
Delhi Rent Control Act, 1958 — Section 25(B)
High Courts31 Mar 1990
Gulab Rai Vs Municipal Corporation of Delhi and Others
Delhi High Court · AIR 1990 Delhi 249 : (1990) 42 DLT 121
High Courts30 Mar 1990
J.K. Synthetics Ltd. Vs Assistant Commissioner of Income Tax
Delhi High Court · (1990) 84 CTR 91 : (1990) 185 ITR 540 : (1990) 53 TAXMAN 135
High Courts28 Mar 1990
Jagjit Singh Vs State
Delhi High Court · (1990) 41 DLT 436 : (1990) 19 DRJ 3 : (1990) 1 ILR Delhi 225
High Courts27 Mar 1990
Scindia Potteries and Services Ltd. and Others Vs Deputy Land and Development Officer, Government of India and Others
Delhi High Court · (1990) 41 DLT 261 : (1990) 1 ILR Delhi 542 : (1990) RLR 311 : (1991) 54 TAXMAN 408
Constitution of India, 1950 — Article 226Delhi Lands (Restrictions on Transfer) Act, 1972 — Section 264
High Courts27 Mar 1990
Union of India Vs Gulam Nabi Azad and Others
Delhi High Court · (1990) 41 DLT 115 : (1990) RLR 242
Constitution of India, 1950 — Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 9
High Courts26 Mar 1990
J.S. Solanki Vs Om Parkash
Delhi High Court · (1990) CriLJ 2119 : (1990) 41 DLT 304 : (1990) 18 DRJ 335 : (1995) 76 ELT 37 : (1990) 1 ILR Delhi 290 : (1990) 3 RCR(Criminal) 61
Criminal Procedure Code, 1973 (CrPC) — Section 451Customs Act, 1962 — Section 135
High Courts26 Mar 1990
Anand Prakash Mahal and Another Vs Motia Garg and Others
Delhi High Court · (1999) 41 DLT 112 : (1990) 1 ILR Delhi 286
High Courts26 Mar 1990
Roshan Lal Vs Pyare Lal and Others
Delhi High Court · (1990) 41 DLT 82 : (1990) 3 RCR(Criminal) 46
High Courts26 Mar 1990
Sharma''s Nursing Home Vs State and Another
Delhi High Court · (1991) CriLJ 140 : (1990) 41 DLT 47 : (1991) ILR Delhi 189 : (1990) 2 RCR(Criminal) 89 : (1991) 1 RCR(Criminal) 506
High Courts25 Mar 1990
COMMISSIONER OF Income Tax Vs SHANTI VIJAY AND CO.
Delhi High Court · (1992) 88 CTR 87 : (1992) 193 ITR 122
High Courts23 Mar 1990
COMMISSIONER OF Income Tax Vs J. K. SYNTHETICS LTD. (NO. 1).
Delhi High Court · (1992) 193 ITR 182
High Courts23 Mar 1990
Income Tax OFFICER Vs HAKIM SINGH GROVER.
Delhi High Court · (1990) 34 ITD 452
High Courts22 Mar 1990
State of Haryana Vs Smt. K. Vimala Raghachari and Others
Delhi High Court · (1990) 2 ACC 25 : (1991) ACJ 255
High Courts22 Mar 1990
Parveen Malhotra Vs State
Delhi High Court · (1990) CriLJ 1977 : (1990) 2 DMC 191 : (1990) ILR Delhi 599
High Courts22 Mar 1990
Engineering Projects (P) Ltd. Vs Ishwari Parsad Ganeriwala
Delhi High Court · (1990) 40 DLT 567
High Courts21 Mar 1990
Harish Kumar Vs State
Delhi High Court · (1990) 41 DLT 42 : (1990) 3 RCR(Criminal) 65