High Courts23 Mar 1995
Suraj Bhan Goel Vs Delhi Development Authority and Another
Delhi High Court · (1995) 33 DRJ 174
COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 5,468 of 6,051
High Courts23 Mar 1995
Mrs. Evelyn J. Disney Vs Rajeshwar Nath Gupta and others
Delhi High Court · AIR 1996 Delhi 86
High Courts23 Mar 1995
S.S. Tyagi Vs Central Bureau of Investigation
Delhi High Court · (1995) CriLJ 2872 : (1995) 33 DRJ 155 : (1995) 3 RCR(Criminal) 408
Delhi Development Authority (Salaries, Allowances and Conditions of Service) Regulations, 1961 — Regulation 16
High Courts23 Mar 1995
Evelyn J. Disney Vs Rajeshwar Nath Gupta and Others
Delhi High Court · (1995) 58 DLT 622 : (1995) 33 DRJ 98 : (1995) RLR 361
High Courts23 Mar 1995
Primetime Communications and Others Vs Prakash Chandra Dwivedi
Delhi High Court · (1995) 33 DRJ 159
High Courts22 Mar 1995
Arphi Electronics Pvt. Ltd. Vs Union of India and Others
Delhi High Court · AIR 1995 Delhi 388 : (1995) 58 DLT 181 : (1995) 33 DRJ 486
Constitution of India, 1950 — Article 226
High Courts22 Mar 1995
Delhi Development Authority Vs V.S.S. Jetley
Delhi High Court · (1995) 03 DEL CK 0017
High Courts21 Mar 1995
Commissioner of Income Tax Vs Sita Ram Vijay Kumar
Delhi High Court · (1995) 216 ITR 526
High Courts21 Mar 1995
Kiran Parkash Vs Vishwa Nath Sharma and Others
Delhi High Court · (1995) 58 DLT 250 : (1995) RLR 373
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 227
High Courts21 Mar 1995
Kanshi Ram Vs O.P. Chopra and Others
Delhi High Court · (1995) 2 AD 1 : (1995) CriLJ 2620 : (1995) 58 DLT 605 : (1995) 33 DRJ 490 : (1995) 3 RCR(Criminal) 427 : (1995) RLR 364
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts21 Mar 1995
Director of Income Tax Vs Sita Ram Vijay Kumar
Delhi High Court · (1995) 82 TAXMAN 87
High Courts20 Mar 1995
D.P. Bhalla Vs Cement Corporation of India Ltd.
Delhi High Court · (1995) 1 AD 1425 : (1995) 58 DLT 188
Delhi High Court (Amendment) Act, 1991 — Section 4
High Courts20 Mar 1995
Nabha Investment Pvt. Ltd. Vs Harmishan Dass Lukhmi Dass
Delhi High Court · (1995) 1 AD 1411 : (1995) 58 DLT 285 : (1995) 33 DRJ 496
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Contract Act, 1872 — Section 176
High Courts20 Mar 1995
Commissioner of Income Tax Vs Orissa Cement Ltd.
Delhi High Court · (1995) 126 CTR 157 : (1995) 58 DLT 760 : (1995) 34 DRJ 69 : (1995) 215 ITR 631 : (1995) 81 TAXMAN 320
High Courts20 Mar 1995
Keshav Das and Others Vs Prem Nath
Delhi High Court · AIR 1996 Delhi 47
Delhi Rent Control Act, 1958 — Section 2(1)
High Courts20 Mar 1995
Cholamandalam Investment and Finance Co. Ltd. Vs CEC Ltd. and Others
Delhi High Court · (1995) 34 DRJ 379
High Courts16 Mar 1995
Surjeet Singh Vs Union of India
Delhi High Court · (1995) 2 AD 482 : (1995) 58 DLT 561 : (1995) 33 DRJ 254
Motor Vehicles Act, 1988 — Section 66
High Courts16 Mar 1995
Pradeep Jaiswal and others Vs Jaiswal Packaging Private Limited and others
Delhi High Court · (1995) CriLJ 3550 : (1995) 58 DLT 125
High Courts16 Mar 1995
Vikram Pershad and Others Vs Sat Narain Dalmia
Delhi High Court · (1995) 58 DLT 326 : (1995) 33 DRJ 115 : (1995) RLR 414
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts16 Mar 1995
M/s. Murari Lal and Harish Chander Jaiswal Vs M/s. Raj Zarda Work and others
Delhi High Court · (1995) 03 DEL CK 0034