High Courts09 Mar 1995
O.K. Bhalla Vs Kamla Chopra
Delhi High Court · (1995) 58 DLT 436
Delhi Rent Control Act, 1958 — Section 25B
COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 5,470 of 6,051
High Courts09 Mar 1995
Hakeem Abdul Rahiman @ Abdul Kareem Vs Union of India
Delhi High Court · (1995) CriLJ 2856 : (1995) 58 DLT 844 : (1995) 33 DRJ 234 : (1995) 2 RCR(Criminal) 601
Constitution of India, 1950 — Article 226
High Courts09 Mar 1995
Kesho Ram Vs Ramesh Kumar
Delhi High Court · (1995) 3 AD 465 : (1995) 33 DRJ 293
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts09 Mar 1995
Stephen Joshus and Another Vs J.D. Kapoor
Delhi High Court · (1995) 1 AD 1361 : (1995) 58 DLT 57 : (1995) 33 DRJ 258
Special Marriage Act, 1954 — Section 28
High Courts08 Mar 1995
Fedders Lloyd Corp. Ltd. and Another Vs Collector of Customs and Another
Delhi High Court · (1995) 59 ECR 203
High Courts08 Mar 1995
Kapoor Brothers Vs Union of India and Others
Delhi High Court · (1995) 59 DLT 12
High Courts08 Mar 1995Dismissed
Rajni Anand Vs The Executive Committee, Delhi High Court Bar Association
Delhi High Court · (1995) 1 AD 1404 : (1995) 58 DLT 323
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts08 Mar 1995
Murari Lal Vs Delhi Administration
Delhi High Court · (1995) 1 AD 1329 : (1995) 32 DRJ 756
High Courts08 Mar 1995
Commissioner of Income Tax Vs Mohta Electrosteel Ltd. (And Vice Versa)
Delhi High Court · (1995) 215 ITR 522
High Courts08 Mar 1995
Ess Kay Kohli Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1995) 1 AD 1337 : (1995) 58 DLT 141 : (1995) 33 DRJ 83
High Courts08 Mar 1995
N.S. Krishna Vs Bharat Heavy Electricals Limited
Delhi High Court · (1995) 33 DRJ 564 : (1995) 71 FLR 480 : (1995) LabIC 1521 : (1996) 1 LLJ 562
Constitution of India, 1950 — Article 14
High Courts07 Mar 1995
Shri Nand Kishore Jain Vs Presiding Officer, Labour Court, Delhi and Others
Delhi High Court · (1996) ILR Delhi 121
High Courts07 Mar 1995Dismissed
Darshan Singh Vs Avtar Singh and Others
Delhi High Court · (1995) 58 DLT 747 : (1994) RLR 439
Delhi Rent Control Act, 1958 — Section 14(1), 27
High Courts07 Mar 1995
Pepsi Foods Ltd. Vs Union of India
Delhi High Court · (1995) 3 AD 1401 : (1995) 33 DRJ 368
Central Excises and Salt Act, 1944 — Section 35F
High Courts07 Mar 1995
State Bank of India Vs Suresh Kumar and Others
Delhi High Court · (1995) 58 DLT 199
High Courts07 Mar 1995
Nand Kishore Jain Vs The Presiding Officer Labour Court, Delhi and Others
Delhi High Court · (1996) ILR Delhi 121
Industrial Disputes Act, 1947 — Section 2
High Courts03 Mar 1995Allowed
Central Bank of India Vs Naresh Electric Co.
Delhi High Court · (1995) 03 DEL CK 0088
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151
High Courts02 Mar 1995Allowed
Eider Electronics Industries Ltd. Vs Union of India (UOI) and Others
Delhi High Court · (1995) 58 DLT 29
Constitution of India, 1950 — Article 226
High Courts02 Mar 1995
M.S. Lamba Vs State (CBI)
Delhi High Court · (1995) 2 AD 1313 : (1995) 33 DRJ 58 : (1996) 1 RCR(Criminal) 278
Criminal Procedure Code, 1973 (CrPC) — Section 211Penal Code, 1860 (IPC) — Section 420