High Courts16 Mar 1995
M/s. Nestor Pharmaceuticals (Pvt.) Ltd. Vs Union of India and others
Delhi High Court · AIR 1995 Delhi 260
COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 5,469 of 6,051
High Courts16 Mar 1995
Chander Prakash @ Chander Vs The State (Delhi Admn.)
Delhi High Court · (1995) CriLJ 3028 : (1995) 58 DLT 238
Criminal Procedure Code, 1973 (CrPC) — Section 172(2)Penal Code, 1860 (IPC) — Section 302, 34
High Courts15 Mar 1995
Gogo Rani Vs Rajinder Singh and Another
Delhi High Court · (1995) 58 DLT 204 : (1995) RLR 350
High Courts15 Mar 1995
Jinender Singh Vs State
Delhi High Court · (1997) 67 DLT 561
Criminal Procedure Code, 1973 (CrPC) — Section 197(3)Penal Code, 1860 (IPC) — Section 503
High Courts14 Mar 1995
Manjit K. Singh Vs S. Kanwarjit Singh
Delhi High Court · (1995) 58 DLT 208
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16
High Courts14 Mar 1995
Manish Sood Vs Lt. Governor and Others
Delhi High Court · (1995) 58 DLT 328
Constitution of India, 1950 — Article 226Delhi School Education Rules, 1973 — Rule 41
High Courts14 Mar 1995
Paramjit Singh Vs State
Delhi High Court · (1995) 1 AD 1355 : (1995) CriLJ 3153 : (1996) ILR Delhi 90
High Courts13 Mar 1995
Director of Income Tax (Exemption), New Delhi Vs Goyal Charitable Trust
Delhi High Court · (1995) 125 CTR 426 : (1995) 58 DLT 757 : (1995) 34 DRJ 254 : (1995) 215 ITR 672 : (1995) 81 TAXMAN 99
Income Tax Act, 1961 — Section 256(1)
High Courts13 Mar 1995
Swaraj Majda Limited Vs Union of India
Delhi High Court · (1995) 2 AD 300 : (1995) 33 DRJ 438 : (1995) 59 ECR 276 : (1995) 80 ELT 242 : (1995) ILR Delhi 567
High Courts13 Mar 1995
Kalpavriksha Engineers Vs National Projects Construction Corporation Ltd.
Delhi High Court · (1995) 1 AD 1398 : (1995) 1 ARBLR 515 : (1995) 58 DLT 261 : (1995) 33 DRJ 314
High Courts13 Mar 1995
N.S. Kapoor Vs State
Delhi High Court · (1995) 58 DLT 390
Criminal Procedure Code, 1973 (CrPC) — Section 204, 397Penal Code, 1860 (IPC) — Section 120B, 34, 406, 407, 408
High Courts10 Mar 1995
Hori Lal Vs State of NCT of Delhi
Delhi High Court · (1995) 58 DLT 673 : (1995) 33 DRJ 52
Criminal Procedure Code, 1973 (CrPC) — Section 100Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 55
High Courts10 Mar 1995
Commissioner of Income Tax Vs J.K. Synthetics Ltd.
Delhi High Court · (1995) 126 CTR 172 : (1995) 215 ITR 593 : (1995) 80 TAXMAN 315
High Courts10 Mar 1995
Subash Chander Vs Union of India and Others
Delhi High Court · (1995) 1 AD 1305 : (1995) 59 DLT 449 : (1995) 33 DRJ 64 : (1995) LabIC 397
Pension Regulations for Army, 1961 — Regulation 173
High Courts10 Mar 1995
Delhi High Court Bar Association and another, etc. Vs Union of India and others[OVERRULED]
Delhi High Court · (1995) 1 AD 1238 : AIR 1995 Delhi 323 : (1995) 2 BC 42 : (1998) 92 CompCas 849