High Courts31 Mar 1995
M/s. Hitachi Ltd. Vs Ajay Kumar Agarwal
Delhi High Court · (1996) ILR Delhi 359
COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 5,467 of 6,051
High Courts31 Mar 1995
Hitachi Ltd. Vs Ajay Kr. Agarwal and Others
Delhi High Court · (1995) 59 DLT 213 : (1995) 33 DRJ 384
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Trade and Merchandise Marks Act, 1958 — Section 12(3)
High Courts31 Mar 1995
Rajender Nath Chawla Vs Chairman and Mana. Dir., P.N.B. and Others
Delhi High Court · (1995) 2 AD 157 : (1995) 33 DRJ 640
Constitution of India, 1950 — Article 14
High Courts29 Mar 1995
Premier Electrical Corporation Vs New Delhi Municipal Committee
Delhi High Court · (1995) 34 DRJ 67
High Courts28 Mar 1995
Krishan Chand Vs Union of India and Others
Delhi High Court · (1995) 2 AD 492 : (1995) 33 DRJ 363 : (1995) LabIC 372
High Courts28 Mar 1995
Narender Kumar Vs State
Delhi High Court · (1995) 2 AD 114 : (1995) 58 DLT 679 : (1996) 1 RCR(Criminal) 451
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts28 Mar 1995
Narinder Bahal Vs Union of India and Others
Delhi High Court · (1995) 2 AD 60 : (1995) 58 DLT 229
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts28 Mar 1995
Municipal Corporation of Delhi Vs Sunil Sabharwal
Delhi High Court · (1995) 33 DRJ 538 : (1995) RLR 385
Delhi Municipal Corporation Act, 1957 — Section 476(1)
High Courts28 Mar 1995
S.K. Bangia Vs State Bank of India
Delhi High Court · (1995) 2 AD 82 : (1995) 34 DRJ 24 : (1995) ILR Delhi 554 : (1995) LabIC 1939 : (1996) 1 LLJ 95
High Courts27 Mar 1995
Chetan C. Bijlani Vs L.C. Bijlani
Delhi High Court · (1995) 1 AD 1432 : (1995) 33 DRJ 231
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts27 Mar 1995
Phool Pati Vs Chotu Ram and Others
Delhi High Court · (1996) 1 ACC 130 : (1995) ACJ 632 : (1995) 33 DRJ 117 : (1996) 112 PLR 52
High Courts27 Mar 1995
M/s. Kirpal Singh Khurana and Sons Vs Union of India and others
Delhi High Court · (1995) 59 DLT 259
High Courts24 Mar 1995
Kirpa Ram Vs Ramesh Chand
Delhi High Court · (1995) 2 AD 557 : (1995) 33 DRJ 482
Registration Act, 1908 — Section 49
High Courts24 Mar 1995
Mohd. Tahir and Others Vs Mohd. Shakir and Others
Delhi High Court · (1995) 2 AD 20 : (1995) 59 DLT 6
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts24 Mar 1995
Union of India Vs Central Cables (Pvt.) Ltd.
Delhi High Court · (1995) 59 DLT 256 : (1995) 33 DRJ 250
High Courts24 Mar 1995
Rameshwar Dass Bishan Dyal Vs M/s. Steel Authority of India Ltd. and Others
Delhi High Court · (1995) 2 AD 117 : AIR 1995 Delhi 263 : (1995) 58 DLT 255
High Courts23 Mar 1995
Mahli Devi Vs Chander Bhan and Others
Delhi High Court · (1995) 1 AD 1434 : AIR 1995 Delhi 293 : (1995) 58 DLT 162 : (1995) 33 DRJ 121
High Courts23 Mar 1995
Kanta Gupta Vs State
Delhi High Court · (1995) RLR 426
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts23 Mar 1995
Sudir Engineering Company Vs Nitco Roadways Ltd.
Delhi High Court · (1995) 2 AD 189 : (1995) 34 DRJ 86 : (1995) RLR 286