High Courts07 Jul 1994
Weber Systems Incorporated Vs S.K.W. Enterprises and Others
Delhi High Court · (1994) 30 DRJ 360 : (1994) RLR 436
COURT ARCHIVE
Delhi High Court judgments
1,20,311 judgments · page 5,466 of 6,016
High Courts07 Jul 1994
Lalit Madhan Vs The Building Committee, Council of Institute of Company Secretaries of India and another
Delhi High Court · AIR 1995 Delhi 180
High Courts07 Jul 1994
Gujral Construction Co. Vs Central Warehousing Corporation and another
Delhi High Court · (1994) 3 AD 696 : (1994) 2 ARBLR 132 : (1994) 30 DRJ 164
High Courts07 Jul 1994
Kuldip Kumar Suri Vs Delhi Development Authority
Delhi High Court · AIR 1995 Delhi 82 : (1994) 2 ARBLR 235 : (1994) 55 DLT 258 : (1994) 30 DRJ 343 : (1994) RLR 518
High Courts07 Jul 1994
T.A. George and Another Vs Delhi Development Authority and Others
Delhi High Court · (1994) 3 AD 494 : AIR 1995 Delhi 131 : (1994) 55 DLT 151 : (1994) 30 DRJ 153 : (1994) 108 PLR 11
High Courts07 Jul 1994
Standard Chartered Bank Vs M.S. Handa and Others
Delhi High Court · (1994) 3 AD 585 : AIR 1995 Delhi 252 : (1994) 55 DLT 338 : (1994) 30 DRJ 172
High Courts06 Jul 1994
Vikash Polymer and Another Vs Union of India and Another
Delhi High Court · (1994) 3 AD 754 : (1994) 31 DRJ 30 : (1995) 59 ECR 221
Customs Act, 1962 — Section 25(1)
High Courts06 Jul 1994
Dr. J. Jacob and others Vs State
Delhi High Court · (1994) CriLJ 3330 : (1994) 55 DLT 577 : (1994) 30 DRJ 391 : (1995) 1 RCR(Criminal) 453
High Courts05 Jul 1994
Delhi Development Authority Vs Chandra Kant and Co. and another
Delhi High Court · (1994) 07 DEL CK 0031
High Courts04 Jul 1994
Sukhbir Singh Vs Municipal Corporation of Delhi
Delhi High Court · (1994) 55 DLT 701 : (1994) 108 PLR 75 : (1994) RLR 450
High Courts04 Jul 1994
Syndicate Bank Vs Spencer and Blacksmith and Others
Delhi High Court · (1994) 55 DLT 281
High Courts04 Jul 1994
Bhatia Plastics Vs Peacock Industries Ltd.
Delhi High Court · (1995) ILR Delhi 620 : (1995) RLR 63
High Courts04 Jul 1994
M/s. Bhatia Plastics Vs M/s. Peacock Industries Ltd. and Another
Delhi High Court · AIR 1995 Delhi 144
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts01 Jul 1994
India Lease Development Limited Vs Ved Parkash
Delhi High Court · (1994) 2 ARBLR 198 : (1994) 55 DLT 147
High Courts01 Jul 1994
Sada Nand Vs Union of India
Delhi High Court · (1994) 3 AD 828 : (1994) 55 DLT 402
Land Acquisition Act, 1894 — Section 4
High Courts01 Jul 1994
P.H. Abdul Kareem Vs Union of India and Others
Delhi High Court · (1994) 3 AD 949 : (1994) 3 Crimes 395 : (1995) 58 DLT 432 : (1994) 30 DRJ 306 : (1995) 1 RCR(Criminal) 412
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11
High Courts01 Jul 1994
Narinder Lal Seth Vs State and Another
Delhi High Court · (1994) 3 AD 701 : (1994) 55 DLT 252 : (1994) 30 DRJ 534
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts01 Jul 1994
Sanjeev Dikshit Vs University of Delhi and Others
Delhi High Court · (1994) 55 DLT 431