High Courts27 Apr 1995
J.S. Chauhan Vs State and Others
Delhi High Court · (1995) 2 AD 429 : (1995) 33 DRJ 604 : (1995) RLR 548
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 5,464 of 6,051
High Courts26 Apr 1995
T.S. Rajput Vs Municipal Corporation of Delhi
Delhi High Court · (1995) 34 DRJ 91
High Courts26 Apr 1995
Arvind Bhandari Vs Reserve Bank of India
Delhi High Court · (1995) 2 AD 377 : (1995) 34 DRJ 630 : (1995) LabIC 2419
High Courts26 Apr 1995
Commissioner of Income Tax Vs Prateek Finance and Investment Co. Ltd.
Delhi High Court · (1995) 215 ITR 272 : (1995) 81 TAXMAN 460
High Courts25 Apr 1995
Commissioner of Income Tax Vs Uttam Singh and Sons
Delhi High Court · (1995) 215 ITR 331
High Courts21 Apr 1995
Kanwal Raj Sadana Vs D.D. Saigal
Delhi High Court · (1995) 59 DLT 443 : (1995) 33 DRJ 344 : (1995) RLR 406
Delhi Rent Control Act, 1958 — Section 14(1), 15(7)
High Courts21 Apr 1995
Kirpal Singh Surjeet Singh Vs Municipal Corporation of Delhi
Delhi High Court · (1995) 2 AD 405 : (1995) 33 DRJ 476
Civil Procedure Code, 1908 (CPC) — Section 9Delhi Municipal Corporation Act, 1957 — Section 169
High Courts20 Apr 1995
Vinod Khanna and Others Vs Bakshi Sachdev
Delhi High Court · AIR 1996 Delhi 32 : (1995) 59 DLT 89 : (1995) RLR 431
General Clauses Act, 1897 — Section 27Transfer of Property Act, 1882 — Section 106
High Courts20 Apr 1995
Union of India Vs S.M. Aggarwal and Others
Delhi High Court · (1995) 2 AD 293 : (1995) 33 DRJ 371
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4
High Courts19 Apr 1995
B.K. Sharma Vs Union of India
Delhi High Court · (1995) 2 AD 322 : (1995) 33 DRJ 380
Central Reserve Police Force Rules, 1955 — Rule 43
High Courts19 Apr 1995
Ex-Risaldar and Hony. Capt. Bijai Singh Sardar Bahadur, OBI (deceased) Vs Union of India (UOI) and Others
Delhi High Court · (1995) 2 AD 485 : (1995) 34 DRJ 261
Pension Regulations for Army, 1961 — Regulation 225, 227
High Courts19 Apr 1995Dismissed
Vijay Kumar Vs Shanti Narain
Delhi High Court · (1995) 58 DLT 776
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 4, Order 5 Rule 20, Order 9 Rule 13Delhi Rent Control Act, 1958 — Section 14(1), 25B(9)
High Courts19 Apr 1995
B.B. Saxena Vs Mithlesh Rani
Delhi High Court · (1995) 2 AD 446 : (1995) 58 DLT 520 : (1995) 33 DRJ 569
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts19 Apr 1995
Gulshan Kumar Vs Commissioner of Income Tax
Delhi High Court · (1997) 223 ITR 207
High Courts18 Apr 1995
Jain Exports (P) Ltd. Vs Tipson Cycle Industries and Others
Delhi High Court · (1995) 59 DLT 16
High Courts18 Apr 1995Dismissed
Kanshi Ram Vs Om Parkash Jawal and Others
Delhi High Court · (1995) 58 DLT 575 : (1995) 111 PLR 4
Specific Relief Act, 1963 — Section 16