High Courts01 May 1995
S.K. Gupta Vs Ashok Malhotra and Another
Delhi High Court · (1995) 3 AD 51 : (1995) 2 ARBLR 95 : (1995) 33 DRJ 594
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Contract Act, 1872 — Section 29
COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 5,463 of 6,051
High Courts01 May 1995
Ram Richhpal Gupta Vs DCM Shriram Consolidated Ltd.
Delhi High Court · (1995) 59 DLT 284 : (1995) RLR 395
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 May 1995
Surinder Grover Vs Sheela Sahni and Others
Delhi High Court · (1995) 33 DRJ 576
Income Tax Act, 1961 — Section 269UCSpecific Relief Act, 1963 — Section 20
High Courts01 May 1995
Permanand Verma and Another Vs Vimal Chand Jain
Delhi High Court · (1995) 59 DLT 515
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts01 May 1995
Reoti Saran Sharma Vs Numero Uno Internation and Others
Delhi High Court · (1995) 3 AD 29 : (1995) 2 ARBLR 87 : (1995) 60 DLT 834 : (1995) 35 DRJ 382
High Courts01 May 1995
Saraf Steel Pvt. Ltd. Vs Delhi Financial Corporation and Others
Delhi High Court · (1995) 3 AD 852 : (1995) 34 DRJ 276
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 34State Financial Corporations Act, 1951 — Section 29
High Courts01 May 1995Dismissed
Gagan Mahant Vs State
Delhi High Court · (1995) 58 DLT 570
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts01 May 1995
Mahesh Bansal Vs Executive Engineer (FCD. 1)
Delhi High Court · (1995) 34 DRJ 249
High Courts01 May 1995
Commissioner of Income Tax Vs Orissa Cement Ltd.
Delhi High Court · (1995) 215 ITR 409 : (1995) 82 TAXMAN 268
High Courts01 May 1995
Vasudeva Publicity Service Vs New Delhi Municipal Committee
Delhi High Court · (1995) 3 AD 292 : (1995) 59 DLT 227 : (1995) 33 DRJ 589 : (1995) RLR 444
High Courts01 May 1995
Narinder Kumar Vs Harnam Singh
Delhi High Court · (1995) 58 DLT 781 : (1995) RLR 359
High Courts01 May 1995
Veena Aggarwal Vs Managing Committee, Shri Lakshmi Narain Trust, Gujarat Senior Secondary School and Others
Delhi High Court · (1995) 3 AD 126 : (1995) 59 DLT 167
High Courts01 May 1995
Sumita Sarkar Vs Principal, Kalindi College and Another
Delhi High Court · (1995) 3 AD 53 : (1995) 59 DLT 676 : (1995) 34 DRJ 389 : (1995) LabIC 373 : (1996) 1 LLJ 753
High Courts29 Apr 1995
Municipal Corporation of Delhi Vs Presiding Officer, Labour Court IV and Another
Delhi High Court · (1995) 71 FLR 854 : (1996) 1 LLJ 473
Central Civil Services (Pension) Rules, 1972 — Rule 65
High Courts28 Apr 1995
Sunil Aggarwal and Another Vs Kum Kum Tandon and Others
Delhi High Court · (1995) 2 AD 627 : (1995) 33 DRJ 599
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Copyright Act, 1957 — Section 18
High Courts28 Apr 1995
Raj Kumar Nigam and Others Vs Khalifa Khajan Singh and Others
Delhi High Court · (1995) 2 CivCC 553 : (1995) 58 DLT 632 : (1995) 34 DRJ 290 : (1995) 111 PLR 16
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts28 Apr 1995
Larsen and Toubro Ltd. Vs Union of India and Others
Delhi High Court · (1995) 59 DLT 99 : (1995) 33 DRJ 523
High Courts28 Apr 1995
Hotel Kanishka Vs Delhi Administrations and Others
Delhi High Court · (1997) ILR Delhi 142
Industrial Disputes (Central) Rules, 1957 — Rule 5Industrial Disputes Act, 1947 — Section 7A, 8
High Courts27 Apr 1995
Commissioner of Wealth Tax Vs G. Sagar Suri and Sons
Delhi High Court · (1995) 81 TAXMAN 574
Wealth Tax Act, 1957 — Section 27(1), 27(3), 5(1), 5(1)(iv)
High Courts27 Apr 1995
Anil Kumar Vs Union of India
Delhi High Court · (1995) 2 AD 541 : (1995) 33 DRJ 397
Central Reserve Police Force Act, 1949 — Section 12