High Courts08 May 1995
Hira Lal Vs D.D.A. and Others
Delhi High Court · (1995) 2 AD 466 : (1995) 34 DRJ 30 : (1995) LabIC 2196
COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 5,462 of 6,051
High Courts08 May 1995
Jaideep Singh Sandhu Vs Union of India and Others
Delhi High Court · (1995) 3 AD 1137 : (1995) 34 DRJ 307
High Courts08 May 1995
Savitri Devi Vs Fashion Linkers and Others
Delhi High Court · (1995) 2 AD 569 : (1995) 34 DRJ 188 : (1995) RLR 491
High Courts08 May 1995
Mrs. Jolly Pal Vs Indian Airlines Corporation and Others
Delhi High Court · (1995) 05 DEL CK 0027
High Courts08 May 1995
Manu Ghosh Vs State-Delhi Administration and Others
Delhi High Court · (1995) 34 DRJ 212 : (1995) LabIC 2433
High Courts05 May 1995
A.S. Ojha and Others Vs University of Delhi and Others
Delhi High Court · (1995) 3 AD 109 : (1995) 58 DLT 800 : (1995) 34 DRJ 164 : (1995) LabIC 2389
Constitution of India, 1950 — Article 226Delhi University Act, 1922 — Section 17
High Courts05 May 1995
State Bank of India Vs Vipul Enterprises and Others
Delhi High Court · (1995) 34 DRJ 233
Contract Act, 1872 — Section 139
High Courts05 May 1995
Amrit Singh Vs The State
Delhi High Court · (1995) CriLJ 3771 : (1995) 58 DLT 567
High Courts05 May 1995
Mrs. Veena Kalia Vs Dr. Jatinder Nath Kalia and another
Delhi High Court · AIR 1996 Delhi 54 : (1995) 59 DLT 635
High Courts04 May 1995
Jagmohan Swarop Vs Delhi Development Authority
Delhi High Court · (1995) 3 AD 38 : (1995) 35 DRJ 226
High Courts04 May 1995
Ram Lal Narang Vs The State (CBI)
Delhi High Court · (1995) 2 AD 656 : (1995) 34 DRJ 151
Penal Code, 1860 (IPC) — Section 420
High Courts04 May 1995
Ravi Vs State
Delhi High Court · (1995) CriLJ 3593 : (1995) 33 DRJ 682
Penal Code, 1860 (IPC) — Section 302
High Courts04 May 1995
Indian Federation of Small and Medium Newspapers Vs Press Council of India
Delhi High Court · (1995) 2 AD 496 : AIR 1996 Delhi 90 : (1995) 58 DLT 600
High Courts04 May 1995
Kwatity Steel Vs Municipal Corporation of Delhi
Delhi High Court · (1995) 34 DRJ 727
Electricity Act, 1910 — Section 26(6)
High Courts03 May 1995Allowed
Central Bank of India Vs Naresh Electric Co. and Others
Delhi High Court · (1996) 1 CivCC 280 : (1995) 58 DLT 620 : (1995) 111 PLR 7
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts03 May 1995
State (Delhi Admn.) Vs Chander Pal
Delhi High Court · (1995) 3 AD 387 : (1995) CriLJ 2951 : (1995) 59 DLT 129 : (1995) 34 DRJ 92
Penal Code, 1860 (IPC) — Section 302
High Courts02 May 1995
N.G. Pandey Vs Unitech Ltd.
Delhi High Court · (1995) 3 AD 137 : (1995) 59 DLT 22
Constitution of India, 1950 — Article 311
High Courts01 May 1995
Sujata Rai Vij Vs Chief Justice and Others
Delhi High Court · (1995) 3 AD 24 : AIR 1996 Delhi 50 : (1995) 60 DLT 747
High Courts01 May 1995Allowed
Management of Jor Bagh Distributors Pvt. Ltd. Vs Workmen
Delhi High Court · (1997) 3 LLJ 191
Industrial Disputes Act, 1947 — Section 9A
High Courts01 May 1995
Madan Trading Co. Vs Municipal Corporation of Delhi (Delhi Electric Supply Undertaking)
Delhi High Court · (1996) RLR 41