High Courts24 May 1995
Indian Hydraulic Industries Pvt. Ltd. Vs Collr. of C. Ex., New Delhi
Delhi High Court · (1995) 60 ECR 615 : (1996) 81 ELT 25
COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 5,460 of 6,051
High Courts23 May 1995
Polar Marmo Agglomerates Ltd. Vs Union of India and Secretary, Ministry of Finance
Delhi High Court · (1995) 3 AD 48 : (1995) 34 DRJ 149
Customs Act, 1962 — Section 25
High Courts23 May 1995
Sh. Chaman Lal Jain Vs Sh. Arun Kumar Jain and others
Delhi High Court · AIR 1996 Delhi 108 : (1995) 34 DRJ 615
High Courts23 May 1995
Gulmohar Finance Ltd. Vs In Re and others
Delhi High Court · (1998) 93 CompCas 544
High Courts23 May 1995
Chaman Lal Jain Vs Arun Kumar Jain and Others
Delhi High Court · (1996) ILR Delhi 518
High Courts22 May 1995
Nighat Parveen Vs Union of India and Others
Delhi High Court · (1995) 05 DEL CK 0077
Administrative Tribunals Act, 1985 — Section 19, 19(1), 3Central Hindi Directorate (Class III and Class IV) Posts Recruitment Rules, 1961 — Rule 4Constitution of India, 1950 — Article 14, 16(1), 16A, 226
High Courts19 May 1995
Subha Mukherjee Vs UCO Bank
Delhi High Court · (1995) 3 AD 103 : (1995) 34 DRJ 333 : (1996) 1 LLJ 83
Constitution of India, 1950 — Article 22(1)
High Courts19 May 1995
Dr. Ravi Singh and another Vs Union of India and others
Delhi High Court · (1997) 225 ITR 302 : (1995) 82 TAXMAN 253
High Courts19 May 1995
Municipal Corporation of Delhi Vs Bal Kishan Sharma
Delhi High Court · (1995) 34 DRJ 382 : (1995) LabIC 370
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts18 May 1995
ANZ Grindlays Bank Pie Vs The Commissioner, MCD and Others Vishwa Bandhu Aggarwala and Others Vs Delhi Development Authority and Others
Delhi High Court · (1995) 2 AD 573 : (1995) 34 DRJ 492
Delhi Municipal Corporation Act, 1957 — Section 343
High Courts18 May 1995
Shanti Devi and Others Vs Sh. Chet Ram and Others
Delhi High Court · (1995) 2 ACC 506
High Courts18 May 1995
Surender Bala Vs Sandeep Foam
Delhi High Court · (1995) RLR 516
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10
High Courts18 May 1995
National Insurance Co. Ltd. Vs Shanti Devi and Others
Delhi High Court · (1996) 1 ACC 385
High Courts17 May 1995
Rajesh P. Ghatalia Vs Appellate Authority for Indus and Fin. Reconstruction, Tarapur Acid and Alkajies Pvt. Ltd., Mansi Chem. Private Limited, Industrial Reconstruction Bank of India, Bank of Maharashtra, Maharashtra State Financial Corporation, State Industrial and Investment Corporation of Maharashtra Ltd. and Government of Maharashtra
Delhi High Court · (1995) 3 AD 91 : (1995) 34 DRJ 146
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 17
High Courts16 May 1995
South Asia Industries (P) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1996) 130 CTR 42 : (1995) 215 ITR 190 : (1995) 82 TAXMAN 170
High Courts16 May 1995
Shri Hans Raj Vs Shri Charanjit Jawa and Others
Delhi High Court · (1995) 2 ACC 262
High Courts16 May 1995
M/s. Veer Construction Technocrats (P) Ltd. Vs M/s. Saraswati Enclave C.G.H. Society Ltd.
Delhi High Court · AIR 1996 Delhi 12
Arbitration Act, 1940 — Section 2