High Courts04 Jul 1995
Smt. Raj Rani and others Vs Banwari Lal and others
Delhi High Court · (1995) 2 ACC 364 : (1996) ACJ 175
COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 5,458 of 6,051
High Courts04 Jul 1995
Shiv Charan Vs Union of India
Delhi High Court · (1995) 3 AD 705 : (1995) 60 DLT 253
High Courts03 Jul 1995
New India Assurance Co. Ltd. Vs Kala Wati and Others
Delhi High Court · (1995) 2 ACC 581 : (1995) 59 DLT 248
Motor Vehicles Act, 1939 — Section 110Motor Vehicles Act, 1988 — Section 165
High Courts01 Jul 1995
Uppal Engineering Construction Pvt. Ltd. Vs Central Warehousing Corporation
Delhi High Court · (1995) 60 DLT 436
High Courts01 Jul 1995
R.N. Gupta and Others Vs State and Others
Delhi High Court · (1995) 3 AD 566 : (1995) 59 DLT 432 : (1995) 34 DRJ 469 : (1995) RLR 474
Succession Act, 1925 — Section 263
High Courts01 Jul 1995
Kuldip Singh trading as Saini Spares Vs S.K. Auto Industries and Another
Delhi High Court · (1995) 59 DLT 725 : (1995) 34 DRJ 355
Trade and Merchandise Marks Act, 1958 — Section 21, 34
High Courts01 Jul 1995
Colgate-Palmolive Co. and Another Vs Sundeep Enterprises
Delhi High Court · (1995) 35 DRJ 119
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Jul 1995
Bindal Toys Vs Gemini Toys
Delhi High Court · (1995) 2 ARBLR 292 : (1995) 34 DRJ 285
Trade and Merchandise Marks Act, 1958 — Section 21
High Courts01 Jul 1995
Jayanti Prashad Gupta Vs Deep Chand and Others
Delhi High Court · (1995) 59 DLT 737 : (1995) 35 DRJ 85
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13General Clauses Act, 1897 — Section 27Limitation Act, 1963 — Article 123
High Courts01 Jul 1995
Maher Mohd. Rafiq Vs State
Delhi High Court · (1995) 3 AD 308 : (1995) CriLJ 3590 : (1995) 3 Crimes 477 : (1995) 59 DLT 587 : (1995) 34 DRJ 221
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 80
High Courts01 Jul 1995
Sushil Rattan Kapahi Vs Shiv Kumar Kapahi and Others
Delhi High Court · (1995) 59 DLT 460
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Jul 1995
S.M. Nezamuddin Vs Union of India
Delhi High Court · (1995) 3 AD 550 : (1995) 60 DLT 21 : (1995) 35 DRJ 290
Constitution of India, 1950 — Article 14
High Courts01 Jul 1995
Sales Tax Officer Vs Byford Motors Limited
Delhi High Court · (1995) 3 AD 933 : (1995) 60 DLT 84
Delhi Sales Tax Act, 1975 — Section 67
High Courts01 Jul 1995
D.N. Sharma Vs S.P. Suri
Delhi High Court · (1995) 3 AD 353 : (1995) 35 DRJ 285
Delhi Rent Control Act, 1958 — Section 25B(4)
High Courts01 Jul 1995
Tulsi Devi Khungar and Others Vs Khairati Lal Jetley
Delhi High Court · (1995) 34 DRJ 386
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts01 Jul 1995
Modern Suitings Ltd. Vs Jugal Kishore and Sons and Others
Delhi High Court · (1995) 59 DLT 277
High Courts01 Jul 1995
Rishabh Agro Industries Ltd. Vs Union of India
Delhi High Court · (1995) 60 DLT 354
High Courts01 Jul 1995
Shyam Kishore Vs Union of India and Others
Delhi High Court · (1995) 3 AD 338 : (1995) 59 DLT 416 : (1995) RLR 480
Constitution of India, 1950 — Article 299Delhi Rent Control Act, 1958 — Section 14(1)Penal Code, 1860 (IPC) — Section 105
High Courts01 Jul 1995
Simba F.R.P. (P) Ltd. Vs Department of Tourism, Lucknow, Uttar Pradesh
Delhi High Court · (1995) 3 AD 473 : (1995) 34 DRJ 273