High Courts17 Jul 1995
Chameli Devi and Others Vs Union of India
Delhi High Court · (1995) 34 DRJ 457
Land Acquisition Act, 1894 — Section 23
COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 5,456 of 6,051
High Courts17 Jul 1995
Union of India Vs Auto and General Enggineering Co. and Others
Delhi High Court · (1995) 60 ECR 599
Foreign Exchange Regulation Act, 1973 — Section 52(2)
High Courts17 Jul 1995
Union of India Vs Auto and General Engg. Co. and others
Delhi High Court · (1996) 85 CompCas 670 : (1995) 35 DRJ 25 : (1996) 54 ECC 20 : (1995) 60 ECR 595 : (1995) 80 ELT 246
High Courts14 Jul 1995
Mahinder Ahuja Vs Delhi Development Authority and Others
Delhi High Court · (1995) 3 AD 477 : (1995) 3 Crimes 658 : (1995) 60 DLT 541(1) : (1995) 34 DRJ 303
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts14 Jul 1995
Lalita Gupta Vs Surinder Kumar Sharma
Delhi High Court · (1995) 59 DLT 730 : (1995) RLR 558
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts14 Jul 1995
Smt. Kailash Rani and others Vs Sh. Satya Pal Singh and others
Delhi High Court · (1995) 2 ACC 368 : (1996) ACJ 297 : AIR 1996 Delhi 98
High Courts14 Jul 1995
Hindustan Petroleum Corporation Ltd. Vs Madan Mohan Arora and Others
Delhi High Court · (1995) 60 DLT 549
Criminal Procedure Code, 1973 (CrPC) — Section 452(1)
High Courts13 Jul 1995
M/s. Francis Klien (P.) Ltd. Vs Union of India
Delhi High Court · (1995) 07 DEL CK 0110
High Courts13 Jul 1995
Union of India Vs Pratap Singh and Others
Delhi High Court · (1995) 3 AD 269 : (1995) 59 DLT 179 : (1995) 34 DRJ 270
Limitation Act, 1963 — Section 5
High Courts13 Jul 1995
Nitin Transport Co. (P). (Ltd.) Vs International Airport Authority of India
Delhi High Court · (1995) 3 AD 249 : (1995) 59 DLT 172 : (1995) 34 DRJ 419
Limitation Act, 1963 — Section 5
High Courts13 Jul 1995
Subhadara Kumari and others Vs Lallu Ram and ohters
Delhi High Court · (1996) 1 ACC 299 : (1995) ACJ 935 : AIR 1996 Delhi 64 : (1995) 59 DLT 193 : (1995) 34 DRJ 338
High Courts13 Jul 1995
Madan Lal and others Vs Janardan and others
Delhi High Court · (1995) 2 ACC 349 : (1996) ACJ 395 : AIR 1996 Delhi 143
High Courts12 Jul 1995
Dharambir Singh Vs Shanti Devi and Others
Delhi High Court · (1995) 2 ACC 359 : (1995) ACJ 1178
High Courts11 Jul 1995
Unibros Vs AH India Radio and Others
Delhi High Court · (1995) 34 DRJ 206
Constitution of India, 1950 — Article 14
High Courts11 Jul 1995
Subhash Chander Kathuria Vs Ashoka Alloys Steels Pvt. Ltd. and Others
Delhi High Court · (1995) 59 DLT 355 : (1995) 35 DRJ 319
High Courts11 Jul 1995
K.P.S. Industries Vs Appellate Tribunal Sales and Others
Delhi High Court · (1995) 34 DRJ 342
Constitution of India, 1950 — Article 226
High Courts11 Jul 1995
M/s. Progressive Constructions Ltd. Vs Bharat Hydro Power Corporation
Delhi High Court · AIR 1996 Delhi 92 : (1995) 59 DLT 290
High Courts11 Jul 1995
Saraswati Devi Vs Life Insurance Corporation of India
Delhi High Court · (1996) ACJ 1194 : (1995) 3 AD 260 : AIR 1996 Delhi 68 : (1995) 59 DLT 312 : (1995) 34 DRJ 191
High Courts11 Jul 1995
Shri Subhash Chander Kathuria Vs Ashoka Alloys Steels Ltd.
Delhi High Court · (1995) 3 AD 316 : (1995) 2 ARBLR 121 : (1995) 34 DRJ 608