COURT ARCHIVE

Delhi High Court judgments

1,21,018 judgments · page 5,457 of 6,051

High Courts10 Jul 1995

Virender Singh Yadav Vs Union of India and Others

Delhi High Court · (1995) 60 DLT 541 : (1995) 34 DRJ 301 : (1995) 61 ECR 25 : (1995) 3 RCR(Criminal) 791 : (1995) RLR 515

Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 3(1)

High Courts10 Jul 1995

Gian Chand Kaushal Vs M.C. Joshi and Others

Delhi High Court · (1995) 3 AD 967 : (1995) 60 DLT 546

Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 323

High Courts10 Jul 1995

Charanjit Singh, Gaba Vs Union of India and another

Delhi High Court · (1996) CriLJ 205

High Courts07 Jul 1995

United India Insurance Co. Ltd Vs Shanti Devi and Others

Delhi High Court · (1995) 2 ACC 334

High Courts07 Jul 1995

Mrs. A. Vilasini Vs Laxman Dass and Others

Delhi High Court · (1995) 2 ACC 354

High Courts07 Jul 1995

V.N. Sharma and Others Vs State

Delhi High Court · (1996) CriLJ 1116 : (1995) 34 DRJ 298 : (1995) RLR 524

Criminal Procedure Code, 1973 (CrPC) — Section 228Penal Code, 1860 (IPC) — Section 498A

High Courts07 Jul 1995

Ahluwalia Contracts (India) Ltd. Vs Union of India and Others

Delhi High Court · (1995) 59 DLT 363

High Courts07 Jul 1995

Dr. V.N. Sharma and others Vs The State

Delhi High Court · (1996) CriLJ 1116 : (1995) 34 DRJ 298 : (1995) RLR 524

High Courts06 Jul 1995

Harmeet Singh Ghai Vs Anand S. Khullar and Others Savitri Devi Vs Shanand S. Khullar Deputy Commissioner (Recovery) Sales Tax, Delhi Vikas Rubber and Chemical Vs M.R. Arora Abhey Kumar Jain Vs The Assistant Collector of Sales Tax and Others Satya Prakash Jindal Vs The Assistant Collector Zone-VI, Vikas Bhawan, New Delhi and Others

Delhi High Court · (1995) 59 DLT 152 : (1997) 2 ILR Delhi 437

Delhi Land Reforms Act, 1954 — Section 136, 138, 3Delhi Sales Tax Act, 1975 — Section 21, 22, 23, 24, 25

High Courts06 Jul 1995

Fuji International Ltd. Vs Central Bank of India and Others

Delhi High Court · AIR 1995 Delhi 397 : (1995) 59 DLT 175 : (1995) 34 DRJ 680

High Courts06 Jul 1995

Harmeet Singh Ghai Vs Anand S. Khullar, Deputy Commissioner (Recovery), Sales Tax and others (and other Cases)

Delhi High Court · (1995) 59 DLT 152 : (1997) 2 ILR Delhi 437 : (1996) 1 RCR(Criminal) 76

High Courts06 Jul 1995

Mr. H.S. Vedi Vs Mr. K.S. Kler and others

Delhi High Court · AIR 1996 Delhi 44

High Courts05 Jul 1995

Noor Jahan Vs Union of India, Secretary, Government of India

Delhi High Court · (1995) 34 DRJ 214

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482

High Courts05 Jul 1995

South Delhi Citizens Forum and others Vs Govt. of N.C.T. of Delhi and others

Delhi High Court · AIR 1996 Delhi 155

High Courts04 Jul 1995

Raj Kumar Sharma Vs Municipal Corporation of Delhi

Delhi High Court · (1995) 3 AD 255 : (1995) 59 DLT 251 : (1995) 34 DRJ 265

High Courts04 Jul 1995

Raj Rani and Others Vs Banwari Lal and Others

Delhi High Court · (1995) 3 AD 251 : AIR 1996 Delhi 41 : (1995) 34 DRJ 591

Motor Vehicles Act, 1939 — Section 95

High Courts04 Jul 1995

Peerless General Finance and Investment Co. Ltd. and Uttar Pradesh Financial Corporation Vs Majestic Apparels Pvt. Ltd.

Delhi High Court · (1995) 59 DLT 238 : (1995) 34 DRJ 178

Companies Act, 1956 — Section 446State Financial Corporations Act, 1951 — Section 29

High Courts04 Jul 1995

Architects Bureau Vs Delhi Agricultural Marketing Board and Others

Delhi High Court · (1995) 59 DLT 350

High Courts04 Jul 1995

Universal Consortium Engineers Pvt. Ltd. Vs State Trading Corporation of India Ltd.

Delhi High Court · (1995) 3 AD 334 : (1995) 2 ARBLR 242 : (1995) 59 DLT 273

High Courts04 Jul 1995

The Peerless General Finance and Investment Co. Limited Vs Majestic Apparels Pvt. Ltd.

Delhi High Court · AIR 1995 Delhi 373 : (1999) 96 CompCas 937