High Courts20 Jul 1995
J.C. Khosla and Another Vs Khosla Medical Institute and Research Society Ltd.
Delhi High Court · (1995) 3 AD 378 : (1995) 59 DLT 280
COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 5,455 of 6,051
High Courts20 Jul 1995
Smt. Balwinder Kaur Vs Union of India and Others
Delhi High Court · (1996) 1 LLJ 1012
High Courts20 Jul 1995
Saraf Agencies Ltd. Vs Cement Corporation of India Ltd.
Delhi High Court · (1995) 3 AD 485 : (1995) 59 DLT 331
High Courts20 Jul 1995
Balvinder Kaur Vs Union of India and Others
Delhi High Court · (1997) ILR Delhi 134
Constitution of India, 1950 — Article 15
High Courts19 Jul 1995
Jagatjit Industries Limited and Others Vs The Collector of Excise
Delhi High Court · (1995) 59 DLT 559
High Courts19 Jul 1995
Maulvi Hakim Mohd. Abul Fateh Vs The Delhi Wakf Board
Delhi High Court · (1995) 59 DLT 327
Waqf Act, 1954 — Section 6
High Courts19 Jul 1995
Bennett, Coleman and Co. Ltd. and Others Vs Appellate Authority for Industrial and Financial Reconstruction and Others
Delhi High Court · AIR 1996 Delhi 172 : (1996) 85 CompCas 230
High Courts19 Jul 1995
S.C. Chhabra Vs State
Delhi High Court · (1995) 60 DLT 537 : (1995) 3 RCR(Criminal) 792 : (1995) RLR 519
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts19 Jul 1995
Gurbachan Singh and Another Vs State and Another
Delhi High Court · (1995) 59 DLT 621
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Jul 1995
Nawal Kishore and Others Vs Union of India and Others
Delhi High Court · AIR 1996 Delhi 114 : (1995) 34 DRJ 421
Land Acquisition Act, 1894 — Section 23
High Courts18 Jul 1995
Bhullan Vs Ehsan Elahi and Others
Delhi High Court · (1995) 3 AD 373 : (1995) 59 DLT 324 : (1995) 34 DRJ 475
High Courts18 Jul 1995
Net Ram and Others Vs Union of India
Delhi High Court · (1995) 59 DLT 569
Land Acquisition Act, 1894 — Section 28, 54
High Courts18 Jul 1995
Union of India Vs D.L.F. United Limited
Delhi High Court · (1995) 59 DLT 623
Land Acquisition Act, 1894 — Section 54
High Courts18 Jul 1995
K.G. Khosla and Another Vs Rahul C. Kirloskar and Others
Delhi High Court · (2001) 103 CompCas 984 : (1995) 59 DLT 405 : (1995) 35 DRJ 124
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts18 Jul 1995
Shri Nawal Kishore and others Vs Union of India and others
Delhi High Court · AIR 1996 Delhi 114 : (1995) 34 DRJ 421
High Courts18 Jul 1995
Union of India Vs Desh Raj and Others
Delhi High Court · (1995) 34 DRJ 453
Land Acquisition Act, 1894 — Section 23
High Courts18 Jul 1995
Union of India Vs Prabhu Dayal Bhargava
Delhi High Court · (1995) 35 DRJ 69
Land Acquisition Act, 1894 — Section 23
High Courts17 Jul 1995
Attaur Rehman Vs M.C.D. and Others
Delhi High Court · (1995) 3 AD 1029 : (1995) 59 DLT 476
Constitution of India, 1950 — Article 226