High Courts01 Aug 1995
Rajshri Pictures Pvt. Limited Vs Hem Chand and Others
Delhi High Court · (1995) 59 DLT 667
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 5,453 of 6,051
High Courts01 Aug 1995
S.S. Khera Vs Anand Son and Another
Delhi High Court · (1995) 60 DLT 97
Civil Procedure Code, 1908 (CPC) — Section 20Copyright Act, 1957 — Section 62
High Courts01 Aug 1995
Union of India Vs M/s. Panipat Foods Ltd. and another
Delhi High Court · (1995) 08 DEL CK 0049
High Courts01 Aug 1995
S.K. Bhatnagar Vs Union of India and Others
Delhi High Court · (1995) 59 DLT 518 : (1995) 35 DRJ 449
Central Reserve Police Force (Medical Officers Cadre) Rules, 1976 — Rule 8Delhi Higher Judicial Services Rules, 1970 — Rule 11
High Courts01 Aug 1995
Pooja Films Pvt. Ltd. Vs Motion Pictures Association
Delhi High Court · (1995) 4 AD 205 : (1995) 60 DLT 438
High Courts01 Aug 1995
Government of National Capital Territory Vs Mrs. Kamlesh and Another
Delhi High Court · (1995) 08 DEL CK 0035
High Courts01 Aug 1995
Swarup Vegetable Products Industries Ltd. Vs Union of India and Others
Delhi High Court · (1995) 60 DLT 13
High Courts01 Aug 1995
T.B. Suntwal Vs Food Corporation of India
Delhi High Court · (1995) 60 DLT 256
High Courts01 Aug 1995
Ashok Kumar Vs Sanjeev Gupta and Others
Delhi High Court · (1995) 3 AD 773 : (1995) 2 ARBLR 397 : (1995) 59 DLT 720 : (1995) 34 DRJ 531
High Courts01 Aug 1995
Dilbagh Singh Vs State
Delhi High Court · (1995) 3 AD 499 : (1995) 59 DLT 647 : (1995) 34 DRJ 685
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts01 Aug 1995
Sanjay Gupta Vs Vinod Kumar Gupta and Others
Delhi High Court · (1995) 3 AD 737 : (1995) 34 DRJ 558
Limitation Act, 1963 — Section 18Stamp Act, 1899 — Article 1
High Courts31 Jul 1995
Jai Kishan Mehta Vs Ram Prashad
Delhi High Court · (1996) RLR 77
Evidence Act, 1872 — Section 61Specific Relief Act, 1963 — Section 13(1)
High Courts31 Jul 1995
Shadi Ram Yadav Vs Director General, CISF and Others
Delhi High Court · (1995) 4 AD 179 : (1995) 59 DLT 579 : (1995) 34 DRJ 395
Central Industrial Security Force Rules, 1969 — Rule 19Constitution of India, 1950 — Article 226
High Courts31 Jul 1995
Jagmal Singh Vs Delhi Transport Corporation
Delhi High Court · (1995) 3 AD 691 : (1995) 59 DLT 604
Constitution of India, 1950 — Article 226
High Courts31 Jul 1995
Hans Ram Vs Union of India and Another
Delhi High Court · (1995) 4 AD 177 : (1995) 34 DRJ 393
High Courts31 Jul 1995
Architects Bureau Vs Delhi Agricultural Marketing Board and Others
Delhi High Court · (1995) 34 DRJ 412
High Courts28 Jul 1995
Commissioner of Income Tax, Delhi Vs Comfort Living Hotel (P) Ltd.
Delhi High Court · (1995) 129 CTR 458 : (1995) 59 DLT 548 : (1995) 216 ITR 72 : (1995) 83 TAXMAN 577
Income Tax Act, 1961 — Section 256(2)
High Courts28 Jul 1995
East Pakistan D.P. Association Vs Municipal Corporation of Delhi
Delhi High Court · (1995) RLR 505
Delhi Development Act, 1957 — Section 8
High Courts28 Jul 1995
Sanghi Technologies Pvt. Ltd. Vs Union of India and Others
Delhi High Court · AIR 1996 Delhi 74 : (1995) 59 DLT 681 : (1995) 34 DRJ 345 : (1997) ILR Delhi 297 : (1995) 111 PLR 54
Constitution of India, 1950 — Article 12