High Courts28 Feb 1996
Municipal Corporation of Delhi Vs Rohtas
Delhi High Court · (1996) 62 DLT 524 : (1996) 37 DRJ 389 : (1996) 2 LLJ 554 : (1996) 113 PLR 62
Industrial Disputes Act, 1947 — Section 33C(2)
COURT ARCHIVE
Delhi High Court judgments
1,21,607 judgments · page 5,451 of 6,081
High Courts28 Feb 1996
Raj Bahadur alias Denny and another etc. Vs State
Delhi High Court · (1996) CriLJ 2364 : (1996) 3 RCR(Criminal) 518
High Courts28 Feb 1996
Dr. Chanemouga Soundaram C. and others Vs All India Institute of Medical Sciences and others
Delhi High Court · AIR 1996 Delhi 291
High Courts28 Feb 1996
The East India Hotels Ltd. Vs Jyoti Private Limited
Delhi High Court · (1996) 36 DRJ 706
High Courts28 Feb 1996
International Airports Authority of India Vs Akhil Sibal
Delhi High Court · (1996) 2 AD 317 : (1996) 37 DRJ 1
Delhi High Court Act, 1966 — Section 10Land Acquisition Act, 1894 — Section 6
High Courts27 Feb 1996
National Textile Corporation Vs Subhkarandas Chiranjilal and Others
Delhi High Court · (1996) 62 DLT 278
Contract Act, 1872 — Section 151
High Courts27 Feb 1996
Arun Kumar Vs State
Delhi High Court · (1996) 1 AD 955 : (1996) CriLJ 2280 : (1996) 61 DLT 887 : (1996) 37 DRJ 242
Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 302
High Courts26 Feb 1996
Kishori Lal and Mukat Behari Lal Mathur Vs Siri Krishan, S.N. Nigam and Another
Delhi High Court · (1996) 63 DLT 577
Delhi Rent Control Act, 1958 — Section 2(1)
High Courts26 Feb 1996
M/s. Kailash and Associates Vs New Delhi Municipal Corporation
Delhi High Court · (1996) 02 DEL CK 0025
High Courts26 Feb 1996
B.R. Rasaily Vs The Presiding Officer, Labour Court and Another
Delhi High Court · (1996) 62 DLT 301 : (1996) 73 FLR 1216 : (1996) 2 LLJ 22 : (1996) 2 SLJ 89
High Courts23 Feb 1996
Babu Lal Barwa Vs Delhi Development Authority and Others
Delhi High Court · (1996) 63 DLT 35
High Courts23 Feb 1996
Krishan Lal @ Krishan Kumar Vs K.M. Sharma
Delhi High Court · (1996) 1 AD 1108 : (1996) 62 DLT 411
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts23 Feb 1996
Hem Chand etc. Vs Hari Kishan, Jayna CC
Delhi High Court · (1996) RLR 189
Delhi Rent Control Act, 1958 — Section 14
High Courts23 Feb 1996
Man Mohan Lal Vs Suman Lal
Delhi High Court · (1996) 1 AD 925 : (1996) 63 DLT 772 : (1997) 1 RCR(Criminal) 348
Hindu Marriage Act, 1955 — Section 24
High Courts23 Feb 1996
Commissioner of Income Tax Vs J.K. Synthetics Ltd.
Delhi High Court · (1996) 135 CTR 4 : (1996) 219 ITR 267
High Courts22 Feb 1996
M/s. Altos India Ltd. Vs M/s. Goyal Gases Ltd.
Delhi High Court · (1996) 02 DEL CK 0049
High Courts22 Feb 1996
International Security and Intelligence Agency Ltd. Vs Municipal Corporation of Delhi and others
Delhi High Court · (1996) 02 DEL CK 0016
High Courts20 Feb 1996Dismissed
Krishna and Co. Vs Union of India (UOI)
Delhi High Court · (2003) 159 ELT 32
Customs Act, 1962 — Section 111, 112, 124
High Courts19 Feb 1996Dismissed
Bharat Steel Tube Ltd. Vs Ranjit Singh
Delhi High Court · (1996) 62 DLT 220 : (1996) RLR 200
Delhi Rent Control Act, 1958 — Section 6(2)
High Courts16 Feb 1996
Apari Vs State and Others
Delhi High Court · (1996) 1 AD 887 : (1996) CriLJ 3941 : (1996) 61 DLT 844
Constitution of India, 1950 — Article 226