High Courts16 Feb 1996
K.M.A. Ltd. and another Vs Union of India and others
Delhi High Court · (1996) 86 CompCas 725
COURT ARCHIVE
Delhi High Court judgments
1,21,607 judgments · page 5,452 of 6,081
High Courts15 Feb 1996
Hans Raj Vs Delhi Development Authority and Others
Delhi High Court · (1996) 62 DLT 577
High Courts15 Feb 1996
Ram Niwas Gupta Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1996) 63 DLT 753
High Courts15 Feb 1996
Bhagwat Parshad Kesri Vs Nafe Singh and Others
Delhi High Court · (1996) 2 ACC 39
High Courts15 Feb 1996
Kellogg Company Vs Pravin Kumar Bhadabhai and another
Delhi High Court · (1996) 36 DRJ 509
High Courts15 Feb 1996
Clifton Electronics Vs Lt. Governor
Delhi High Court · (1996) 2 AD 580 : (1996) 36 DRJ 462 : (1996) 2 LLJ 1110
High Courts15 Feb 1996
State Bank of India Vs Sanjeev Malik and others
Delhi High Court · AIR 1996 Delhi 284 : (1996) ILR Delhi 1(2)
High Courts15 Feb 1996
Clifton Electroniks and Another Vs Lt. Governor and Others
Delhi High Court · (1996) 2 AD 580 : (1996) 36 DRJ 462 : (1996) 2 LLJ 1110
High Courts15 Feb 1996
State Bank of India Vs Sanjeev Malik
Delhi High Court · (1999) 96 CompCas 183 : (1996) 36 DRJ 484
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts15 Feb 1996
Balbir Singh Vs State
Delhi High Court · (1996) 2 AD 528 : (1996) CriLJ 2403 : (1996) 61 DLT 727 : (1996) 37 DRJ 35
Penal Code, 1860 (IPC) — Section 376
High Courts14 Feb 1996
M/s. Amar Nath Charanji Lal and Co. Vs M/s. Attalika Realtors Pvt. Ltd.
Delhi High Court · (1996) 02 DEL CK 0043
High Courts14 Feb 1996
Intergrated Databases India Ltd. Vs Union of India and another
Delhi High Court · AIR 1996 Delhi 343
High Courts13 Feb 1996Allowed
Nazim Vs State
Delhi High Court · (1996) 02 DEL CK 0071
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts12 Feb 1996
Parduman Kumar Jolly Vs State and Others
Delhi High Court · (1996) 2 AD 520 : (1996) 62 DLT 154
Succession Act, 1925 — Section 278
High Courts12 Feb 1996
The General Marketing and Manufacturing Co. Ltd. Vs Union of India
Delhi High Court · (1996) 62 DLT 215 : (1996) 37 DRJ 277 : (1996) RLR 175
High Courts09 Feb 1996
G.S. Puri Vs Indian Oil Corporation
Delhi High Court · (1996) 1 AD 669 : (1996) 62 DLT 438 : (1996) 36 DRJ 433 : (1996) 2 LLJ 573
Constitution of India, 1950 — Article 226
High Courts09 Feb 1996
Mangat Ram and Others Vs Vice Chairman, Delhi Development Authority and Others
Delhi High Court · (1996) ILR Delhi 702
Constitution of India, 1950 — Article 14