High Courts27 Jul 1995
Bansal Exports Private Ltd. Vs Union of India
Delhi High Court · (1996) 217 ITR 83
COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 5,454 of 6,051
High Courts26 Jul 1995
Ten Singh Vs State
Delhi High Court · (1995) 3 AD 609 : (1995) CriLJ 4129 : (1995) 59 DLT 699 : (1995) 34 DRJ 478 : (1996) 1 RCR(Criminal) 342
High Courts26 Jul 1995
Mohan Kumar Vs M/s. Narendra Products
Delhi High Court · (1995) 07 DEL CK 0042
High Courts26 Jul 1995Dismissed
Bansal Exports (P.) Ltd. Vs Union of India
Delhi High Court · (1995) 07 DEL CK 0036
Income Tax Act, 1961 — Section 120, 132, 132(1A), 132(3), 293
High Courts26 Jul 1995
Prakash Chand and Sons Vs Union of India and Others
Delhi High Court · (1995) 59 DLT 669
High Courts26 Jul 1995
Jaimal etc., Jagdish etc., Dakho and Another and Lachhman Dass etc. Vs Union of India
Delhi High Court · (1995) 59 DLT 551
Land Acquisition Act, 1894 — Section 54
High Courts26 Jul 1995
Aziz-ur-Rehman etc. Vs Union of India Ram Sarup Vs Union of India Khazan etc. Vs Union of India Dharam Dev Vs Union of India Bhagat Singh Vs Union of India Rajinder Kumar etc. Vs Union of India
Delhi High Court · (1995) 34 DRJ 455
Land Acquisition Act, 1894 — Section 23
High Courts25 Jul 1995
Kedar Nath Singh Vs State
Delhi High Court · (1995) 4 AD 83 : (1995) CriLJ 4121 : (1995) 3 Crimes 648 : (1996) 1 RCR(Criminal) 24
Penal Code, 1860 (IPC) — Section 376
High Courts25 Jul 1995
Rampat and Others Vs Union of India
Delhi High Court · (1995) RLR 498
Land Acquisition Act, 1894 — Section 23
High Courts24 Jul 1995
M/s. Polo Singh and Co. Vs Union of India and others
Delhi High Court · (1995) 3 AD 561 : (1995) 2 ARBLR 303 : (1995) 59 DLT 463 : (1995) 34 DRJ 373
High Courts24 Jul 1995
Hotel Kanishka Vs Delhi Administration
Delhi High Court · (1995) 59 DLT 553 : (1996) 73 FLR 1706 : (1996) 1 LLJ 1006
Industrial Disputes Act, 1947 — Section 10(1)
High Courts24 Jul 1995
Harsh Gupta and Others Vs New Delhi Municipal Committee and Others
Delhi High Court · (1995) 3 AD 1001 : (1995) 34 DRJ 316 : (1997) 1 ILR Delhi 106
Constitution of India, 1950 — Article 21Delhi Development Act, 1957 — Section 12
High Courts24 Jul 1995
Polo Singh and Co. Vs Union of India and Others
Delhi High Court · (1995) 3 AD 561 : (1995) 2 ARBLR 303 : (1995) 59 DLT 463 : (1995) 34 DRJ 373
High Courts21 Jul 1995
Jagmohan Singh Wadhera Vs K.M. Bhatnagar
Delhi High Court · (1995) 3 AD 525 : (1995) 59 DLT 707 : (1995) 34 DRJ 279 : (1995) RLR 527
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts21 Jul 1995
Mohd. Usman @ Haji Vs The State
Delhi High Court · (1996) CriLJ 2647 : (1995) 59 DLT 306 : (1996) 36 DRJ 131 : (1995) 3 RCR(Criminal) 786
Delhi Police Act, 1978 — Section 50
High Courts20 Jul 1995
State Bank of India Vs United Tent Company and Others
Delhi High Court · (1995) 59 DLT 423
High Courts20 Jul 1995
New Bank of India Vs Malhotra Stationary Mart and Others
Delhi High Court · (1995) 59 DLT 329
High Courts20 Jul 1995
Sajjan Kumar Vs State
Delhi High Court · (1996) CriLJ 623 : (1995) 59 DLT 271
Criminal Procedure Code, 1973 (CrPC) — Section 482