High Courts24 May 1996
Prime Channel Vs Union of India
Delhi High Court · AIR 1997 Delhi 18 : (1996) 38 DRJ 106
Constitution of India, 1950 — Article 19(1)
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,449 of 6,091
High Courts24 May 1996
Jai Pal Singh Vs State
Delhi High Court · (1996) 3 AD 429 : (1996) CriLJ 4097 : (1996) 64 DLT 754
Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 302
High Courts24 May 1996
K.M. Sharma Vs Income Tax Officer and Others[OVERRULED]
Delhi High Court · (1996) 221 ITR 202
High Courts24 May 1996
Raj Rani Sehgal Vs State
Delhi High Court · (1997) 70 DLT 688 : (1996) 38 DRJ 122
Succession Act, 1925 — Section 276
High Courts24 May 1996
Naresh Kumar Agarwal and another Vs Davender Kumar Mittal and another
Delhi High Court · (1996) 05 DEL CK 0023
High Courts24 May 1996
A.K. Group and others Vs N.K. Group R.K. Group and others Sanghi Motors (Bombay) Ltd. Vs Mrs. Uma Sanghi and others
Delhi High Court · (1997) 65 DLT 688
High Courts24 May 1996
M/s. M.S. Associates Vs Commissioner of Police and another
Delhi High Court · (1996) 3 AD 5 : (1997) CriLJ 377 : (1996) 38 DRJ 13
High Courts23 May 1996
Partap Gases and Chemicals (P) Ltd. Vs Achal Investment Ltd.
Delhi High Court · (1996) 38 DRJ 292
Companies Act, 1956 — Section 391
High Courts23 May 1996
Gurinder Singh Vs State
Delhi High Court · (1996) 3 AD 96 : (1996) 63 DLT 104 : (1996) 37 DRJ 598 : (1996) RLR 351
Criminal Procedure Code, 1973 (CrPC) — Section 190
High Courts23 May 1996
Smt. Sudesh Jhaku Vs K.C.J. and others
Delhi High Court · (1998) CriLJ 2428 : (1996) 62 DLT 563 : (1996) 38 DRJ 22 : (1998) 4 RCR(Criminal) 12
High Courts22 May 1996Allowed
Delhi Outdoor Advertisers Ass. Vs M.C.D.
Delhi High Court · AIR 1997 Delhi 43 : (1996) 4 DLT 63
High Courts22 May 1996
S.C. Sabharwal Vs Oriental Insurance Company Ltd.
Delhi High Court · (1996) 3 AD 251 : (1996) 64 DLT 788 : (1996) 39 DRJ 807
Constitution of India, 1950 — Article 226
High Courts22 May 1996
Hem Lata Vs Collector of Stamps
Delhi High Court · AIR 1997 Delhi 63 : (1998) 1 CivCC 230 : (1996) 63 DLT 198 : (1996) 38 DRJ 132 : (1997) 1 RCR(Civil) 229
Stamp Act, 1899 — Article 23
High Courts22 May 1996
Atree Associates Vs Delhi Development Authority
Delhi High Court · (1996) 3 AD 769 : (1996) 38 DRJ 493
Arbitration Act, 1940 — Section 30
High Courts21 May 1996
Municipal Corporation of Delhi Vs Raj Kishore Gupta
Delhi High Court · (1996) 63 DLT 1 : (1997) 41 DRJ 1
High Courts21 May 1996
Lalit Kumar Virmani and Others Vs United Bank of India and Others
Delhi High Court · (1996) 3 AD 197 : (1996) 64 DLT 671
Constitution of India, 1950 — Article 226
High Courts21 May 1996
Avtar Singh Vs K.M. Products and Another
Delhi High Court · (1996) 26 ARBLR 90 : (1996) 64 DLT 68
Trade and Merchandise Marks Act, 1958 — Section 28(3), 31, 33
High Courts21 May 1996
Maj. Kapil Mohan Vs Commissioner of Income Tax
Delhi High Court · (1997) 137 CTR 127 : (1996) 221 ITR 430 : (1996) 89 TAXMAN 447