High Courts01 Jul 1996
Radhey Mohan Vs Registrar, Cooperative Group Housing Society Ltd.
Delhi High Court · (1996) 64 DLT 683 : (1996) 39 DRJ 603
Constitution of India, 1950 — Article 226Delhi Co-operative Societies Rules, 1973 — Rule 25(1)
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,447 of 6,091
High Courts01 Jul 1996
Sunder Singh Vs State
Delhi High Court · (1996) 63 DLT 452 : (1996) 38 DRJ 213
Criminal Procedure Code, 1973 (CrPC) — Section 344Penal Code, 1860 (IPC) — Section 193
High Courts01 Jul 1996
Union Bank of India Vs North India Electronics Pvt. Ltd.
Delhi High Court · (1996) 2 BC 389 : (1996) 64 DLT 123
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20
High Courts01 Jul 1996
Rajiv Goyal Vs Prakash Wati Kohli
Delhi High Court · (1996) 3 AD 725 : (1996) 63 DLT 413 : (1996) 38 DRJ 269
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts01 Jul 1996
Vijaya Srivastava and Another Vs Mirahul Enterprises and Others
Delhi High Court · (1996) 4 AD 95 : (1996) 63 DLT 283
High Courts01 Jul 1996
Bank of Madura Ltd. Vs Maninder Sachdeva and Others
Delhi High Court · (1996) 2 BC 512 : (1996) 63 DLT 913
High Courts01 Jul 1996
Eap Industries Ltd. Vs R.A. Industries and Another
Delhi High Court · (1996) 63 DLT 210
High Courts01 Jul 1996
Devi Sahai and Others Vs Ram Phal Bansal and Another
Delhi High Court · (1996) 3 AD 714 : (1996) 64 DLT 773 : (1997) 115 PLR 1
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1
High Courts01 Jul 1996
The East India Hotels Ltd. Vs Jyoti (P) Ltd.
Delhi High Court · (1996) 3 AD 242 : (1996) 38 DRJ 73
High Courts01 Jul 1996
Goodwill India Ltd. Vs T. Bala Chandran and Another
Delhi High Court · (1996) 64 DLT 155
High Courts01 Jul 1996
Deepak Fertilizer and PetroChemicals Corporation Ltd. Vs Union of India
Delhi High Court · (1996) 38 DRJ 229
High Courts01 Jul 1996
B.B. Verma Vs National Projects Construction Corporation Ltd.
Delhi High Court · (1996) 3 AD 589 : (1996) 63 DLT 447 : (1996) 38 DRJ 315
High Courts01 Jul 1996
Himalaya Drug Co. Vs S.B.L. Ltd.
Delhi High Court · (1996) 3 AD 853 : (1996) 26 ARBLR 417 : (1996) 3 CLT 384 : (1996) 63 DLT 438
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts01 Jul 1996
S. Lal and Co. Vs Delhi Development Authority and Another
Delhi High Court · (1996) 3 AD 791 : AIR 1997 Delhi 26 : (1996) 63 DLT 858
Arbitration Act, 1940 — Section 14
High Courts01 Jul 1996
Bullan and Another Vs Jasmer Kaur and Others
Delhi High Court · (1998) 1 ACC 740
High Courts01 Jul 1996
Shivnath Rai Harnarain (India) Co. Vs Italgrani S.P.A
Delhi High Court · (1996) 38 DRJ 309
High Courts01 Jul 1996
Nirmal Kumar Sharma Vs Mahanagar Telephone Nigam Ltd.
Delhi High Court · (1996) 3 AD 362 : (1996) 38 DRJ 93
High Courts01 Jul 1996
Maruti Udyog Ltd. Vs Hi-q International
Delhi High Court · (1996) 63 DLT 481 : (1996) 114 PLR 41
High Courts01 Jul 1996
Central Bank of India Vs Seth Brothers
Delhi High Court · (1996) 4 AD 225 : (1996) 2 BC 385 : (1996) 64 DLT 131 : (1996) 39 DRJ 269
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts01 Jul 1996
Metalex Pipes Ltd. Vs IATC (P) Ltd.
Delhi High Court · (1996) 4 AD 117 : (1996) 38 DRJ 436
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1