High Courts20 Jun 1995
Rajenderas (India) Ltd. Vs Delhi Development Authority
Delhi High Court · (1995) 59 DLT 321 : (1995) 111 PLR 47
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 5,459 of 6,051
High Courts01 Jun 1995
Shankara and Others Vs State (Delhi Administration)
Delhi High Court · (1996) CriLJ 43 : (1995) 59 DLT 428 : (1996) ILR Delhi 274 : (1995) RLR 540
Constitution of India, 1950 — Article 21
High Courts27 May 1995
Prem Chand Gupta Vs Gita Devi
Delhi High Court · (1995) 34 DRJ 65
Hindu Marriage Act, 1955 — Section 25
High Courts26 May 1995
Ram Dulari Vs Delhi Development Authority and Others
Delhi High Court · (1995) 59 DLT 262 : (1995) 34 DRJ 129
Delhi Development Act, 1957 — Section 53B
High Courts26 May 1995
Shubham Enterprises and Another Vs Collector of Customs and Others
Delhi High Court · (1995) 60 DLT 8 : (1995) 61 ECR 29 : (1995) 80 ELT 250
Constitution of India, 1950 — Article 226
High Courts26 May 1995
Smt. Chandrawati and etc. Vs The State
Delhi High Court · (1995) 60 DLT 573
Criminal Procedure Code, 1973 (CrPC) — Section 366Evidence Act, 1872 — Section 145, 32Penal Code, 1860 (IPC) — Section 202, 34, 498A
High Courts26 May 1995
Harcharan Singh Josh Vs Hari Krishan
Delhi High Court · (1995) 3 AD 217 : (1995) 60 DLT 237
Civil Procedure Code, 1908 (CPC) — Section 122Delhi High Court (Original Side) Rules, 1967 — Rule 2Representation of the People (Conduct of Elections and Election Petitions) Rules, 1951 — Rule 5
High Courts26 May 1995
J.K. Rajgarhia Vs Ravi Singh and Others
Delhi High Court · (1995) 3 AD 234 : (1995) 59 DLT 231 : (1995) 34 DRJ 199 : (1995) RLR 455
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Contract Act, 1872 — Section 2
High Courts26 May 1995
Chandravati and Harkesh and Another Vs State
Delhi High Court · (1995) 60 DLT 573
Evidence Act, 1872 — Section 32
High Courts26 May 1995
Oriental Insurance Company Ltd. Vs Rekha Gupta and Others
Delhi High Court · (1996) ACJ 266 : (1995) 3 AD 155 : (1995) 34 DRJ 716
High Courts26 May 1995
M/s. Unibros Vs All India Radio and others
Delhi High Court · AIR 1995 Delhi 368 : (1995) 59 DLT 539
High Courts26 May 1995
Sh. Mahesh Bansal Vs Executive Engineer (F.C.D. 1)
Delhi High Court · (1995) 3 AD 242
High Courts26 May 1995
Commissioner of Income Tax Vs Dalmia Cement (Bharat) Ltd.
Delhi High Court · (1995) 129 CTR 370 : (1995) 215 ITR 441 : (1995) 82 TAXMAN 255
High Courts26 May 1995
Ramesh Kumar Vs Delhi Electric Supply Uudertaking
Delhi High Court · (1995) RLR 488
Electricity Act, 1910 — Section 22
High Courts25 May 1995
Roshan Lal Oil Mills Ltd. Vs Shakti Industries
Delhi High Court · (1995) 2 ARBLR 100 : (1995) 33 DRJ 581
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts25 May 1995
Smt. Sunita Sarkar Vs The Principal, Kalindi College and Another
Delhi High Court · (1995) 05 DEL CK 0039
High Courts25 May 1995
Shri Reoti Saran Sharma Vs Numero Uno Internation and others
Delhi High Court · (1995) 05 DEL CK 0024
High Courts24 May 1995
Naraini Devi, Roop. Kishore Vs Ram Chand
Delhi High Court · (1995) 34 DRJ 228
Transfer of Property Act, 1882 — Section 53A
High Courts24 May 1995
Rajendra Singh Sethia Vs State
Delhi High Court · (1995) 3 AD 162 : (1995) 34 DRJ 137 : (1995) RLR 448
Criminal Procedure Code, 1973 (CrPC) — Section 228Penal Code, 1860 (IPC) — Section 224
High Courts24 May 1995
Kanwar Krishan Singh Bhayana and Co. Vs Union of India and others
Delhi High Court · (1995) 05 DEL CK 0025