High Courts16 May 1995
Meenakshi Vs Ramesh Khanna and Another
Delhi High Court · (1995) 60 DLT 524 : (1995) RLR 322
Delhi Rent Control Act, 1958 — Section 14(1)
COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 5,461 of 6,051
High Courts16 May 1995
Eastern Insulation Co. Vs Commissioner of Income Tax
Delhi High Court · (1995) 215 ITR 130 : (1995) 82 TAXMAN 460
High Courts16 May 1995
Commissioner of Income Tax Vs Prayagdass Rajgarhia
Delhi High Court · (1995) 215 ITR 211 : (1995) 82 TAXMAN 284
High Courts16 May 1995
Babu Lal Vs State
Delhi High Court · (1995) CriLJ 3773 : (1995) 60 DLT 43
Penal Code, 1860 (IPC) — Section 302
High Courts15 May 1995
Commissioner of Income Tax Vs Chander Bhan Raj Kumar
Delhi High Court · (1996) 130 CTR 30 : (1996) 221 ITR 465
High Courts15 May 1995
Jai Narain Verma Vs Delhi Development Authority
Delhi High Court · (1995) ILR Delhi 562
Central Civil Services (Conduct) Rules, 1964 — Rule 3
High Courts15 May 1995
J.K. Razdan Vs Delhi Development Authority
Delhi High Court · (1995) 2 AD 671 : (1995) 59 DLT 60
Constitution of India, 1950 — Article 226
High Courts15 May 1995
Commissioner of Income Tax Vs Coca Cola Export Corpn.
Delhi High Court · (1995) 82 TAXMAN 454
Income Tax Act, 1961 — Section 256(1), 40A(5)
High Courts12 May 1995
Ram Babu and Another Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1995) 35 DRJ 453
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts12 May 1995
Suraj S.J. Bahadur Vs Shakji S.J. Bahadur
Delhi High Court · (1995) 34 DRJ 224
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts12 May 1995
Food Corporation of India Vs M/s. Arosan Enterprises Ltd. and another
Delhi High Court · (1995) 2 AD 505 : AIR 1996 Delhi 126 : (1995) 1 ARBLR 585 : (1995) 33 DRJ 648
High Courts10 May 1995
Kuldeep Singh Vs Union of India and Others
Delhi High Court · (1995) 2 AD 544 : (1995) CriLJ 3737 : (1995) 4 Crimes 101 : (1995) 59 DLT 54 : (1995) 33 DRJ 633 : (1995) 61 ECR 34 : (1997) 2 ILR Delhi 453 : (1996) 1 RCR(Criminal) 522
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Customs Act, 1962 — Section 108, 132, 135(1)
High Courts10 May 1995
International Airport Authority of India Vs Arvind Khanna
Delhi High Court · (1995) 2 AD 549 : (1995) 59 DLT 223 : (1995) 33 DRJ 629 : (1995) RLR 416
High Courts09 May 1995
Surveyors'' Welfare Association (Regd) Vs Union of India and Ors
Delhi High Court · (1995) 3 AD 418 : AIR 1995 Delhi 382 : (1995) 59 DLT 205 : (1995) 34 DRJ 341
Constitution of India, 1950 — Article 14Insurance Act, 1938 — Section 64
High Courts09 May 1995
Arvind Kumar Vs Rajesh Kumar and Others
Delhi High Court · (1995) 2 ACC 532 : (1995) ACJ 948 : (1995) 2 AD 632 : (1995) 4 CivCC 101 : (1995) 58 DLT 691 : (1995) 111 PLR 31
Motor Vehicles Act, 1939 — Section 110AMotor Vehicles Act, 1988 — Section 166
High Courts09 May 1995
Vijay Kumar and Another Vs State
Delhi High Court · (1995) 2 AD 523 : (1996) CriLJ 2429 : (1995) 4 Crimes 189 : (1995) 60 DLT 261
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts09 May 1995
Babu Ram Sharma and Another Vs Kamla Devi and Others
Delhi High Court · (1995) 2 ACC 711 : (1995) ACJ 1070 : (1995) 4 CivCC 86 : (1995) 58 DLT 701 : (1995) 111 PLR 39
Motor Vehicles Act, 1939 — Section 110Motor Vehicles Act, 1988 — Section 166
High Courts09 May 1995
Darshan Lal alias Bhola Vs Union of India and another
Delhi High Court · AIR 1996 Delhi 53
High Courts08 May 1995
Sangeeta and Another Vs State and Others
Delhi High Court · (1995) CriLJ 3923 : (1995) 58 DLT 589
Immoral Traffic (Prevention) Act, 1956 — Section 16, 17, 2
High Courts08 May 1995
Commopore C.P. George Vs Chief of Naval Staff
Delhi High Court · (1995) 58 DLT 578
Navy Act, 1957 — Section 81, 81(1), 82, 82(20), 93