High Courts15 Jul 1994
Ram Nath Mandal Vs Union of India
Delhi High Court · (1994) CriLJ 322 : (1994) 2 Crimes 1166 : (1994) 55 DLT 312 : (1994) 30 DRJ 720
Penal Code, 1860 (IPC) — Section 363
COURT ARCHIVE
Delhi High Court judgments
1,20,311 judgments · page 5,465 of 6,016
High Courts14 Jul 1994
Savitri Devi Vs Municipal Corporation of Delhi
Delhi High Court · (1994) 55 DLT 391
Delhi Municipal Corporation Act, 1957 — Section 126, 126(1)
High Courts14 Jul 1994
S.K. Bai Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1994) 55 DLT 257
High Courts13 Jul 1994
Suresh Pahwa Vs Union of India and Others
Delhi High Court · (1994) 3 AD 708 : (1994) 55 DLT 362 : (1994) 30 DRJ 274
Land Acquisition Act, 1894 — Section 17(1)
High Courts13 Jul 1994
Indian Rayon and Industries Ltd. Vs Union of India
Delhi High Court · (1995) 59 ECR 575 : (1994) 73 ELT 25
High Courts13 Jul 1994
Renu Sharma and Others Vs Delhi University and Others
Delhi High Court · (1994) 31 DRJ 423
Constitution of India, 1950 — Article 14, 226
High Courts12 Jul 1994
S.P. Bhatnagar Vs Indian Oil Corporation
Delhi High Court · (1994) 3 AD 898 : (1994) 30 DRJ 374
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 12Interest Act, 1978 — Section 3
High Courts12 Jul 1994
S.P. Kohli Vs Consumer Disputes Redressal Forum and Others
Delhi High Court · (1994) 31 DRJ 12(1)
Consumer Protection Act, 1986 — Section 2
High Courts11 Jul 1994
Narain Singh and Another Vs Financial Commissioner and Others
Delhi High Court · (1994) 3 AD 736 : (1994) 55 DLT 321 : (1994) 30 DRJ 730
Constitution of India, 1950 — Article 226Delhi Land Reforms Act, 1954 — Section 185(4)Delhi Land Revenue Act, 1954 — Section 72
High Courts11 Jul 1994
Ziauddin Vs Bansi Lal and Others
Delhi High Court · (1994) 55 DLT 287
Evidence Act, 1872 — Section 116
High Courts11 Jul 1994
Pramilla Puri and Others Vs Rajinder Singh and Others
Delhi High Court · (1995) ACJ 792 : (1994) 3 AD 861 : (1994) 55 DLT 284
Motor Vehicles Act, 1939 — Section 110CCMotor Vehicles Act, 1988 — Section 171, 173
High Courts08 Jul 1994
Houssin Khalaj Vs Union of India and Others
Delhi High Court · (1994) 3 Crimes 196 : (1994) 30 DRJ 416
High Courts08 Jul 1994
Najmuddin Vs Khatija Begum and Others
Delhi High Court · (1994) 55 DLT 164 : (1994) 30 DRJ 174
High Courts08 Jul 1994
M/s. Paramount Foods Corporation Vs Delhi Development Authority and others
Delhi High Court · (1994) 3 AD 762 : AIR 1995 Delhi 75 : (1994) 55 DLT 326
High Courts08 Jul 1994
Ex. Major N.R. Ajwani and Others Vs Union of India and Others
Delhi High Court · (1994) 55 DLT 217 : (1994) 30 DRJ 178
High Courts08 Jul 1994
Paramount Foods Corporation and Another Vs Delhi Development Authority and Others
Delhi High Court · (1994) 3 AD 762 : AIR 1995 Delhi 75 : (1994) 55 DLT 326
Land Acquisition Act, 1894 — Section 4
High Courts07 Jul 1994
Nahar Singh Vs Delhi Development Authority
Delhi High Court · (1994) 07 DEL CK 0077
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Development Act, 1957 — Section 30(1)
High Courts07 Jul 1994
Weston Electronics Limited Vs Rajesh and Company
Delhi High Court · AIR 1995 Delhi 13 : (1994) 2 ARBLR 249 : (1994) 55 DLT 208 : (1994) 30 DRJ 167
Trade and Merchandise Marks Act, 1958 — Section 33
High Courts07 Jul 1994
Tarlok Chand and Others Vs National Industrial Development Corporation Ltd. and Others
Delhi High Court · (1994) 3 AD 604 : (1994) 55 DLT 157 : (1994) 30 DRJ 206 : (1994) 2 LLJ 1130
Constitution of India, 1950 — Article 226
High Courts07 Jul 1994
Government of National Capital Territory Vs Kamlesh and Another
Delhi High Court · (1995) 35 DRJ 133 : (1995) 71 FLR 888 : (1996) 1 LLJ 469
Industrial Disputes Act, 1947 — Section 10