High Courts23 Feb 1995
D.C. Anand Vs U.O.I. and Others
Delhi High Court · (1995) 59 DLT 495 : (1995) RLR 428
COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 5,472 of 6,051
High Courts22 Feb 1995
Kanoria Petro Products Ltd. Vs Sheetla Agro Industries
Delhi High Court · (1995) 1 AD 1137 : (1995) 59 DLT 368 : (1996) 112 PLR 24
High Courts22 Feb 1995
Dolphin Laboratories Ltd. Vs Arun Kumar Bansal and others
Delhi High Court · (1995) 02 DEL CK 0028
High Courts22 Feb 1995
East Punjab Railway Refugees Rehabilitation Co-operative Society Ltd. Vs The Commissioner of Police and Others
Delhi High Court · (1995) 58 DLT 768
High Courts22 Feb 1995
Ashoka Woollen Mills Vs Inspecting Assistant Commissioner of Income Tax
Delhi High Court · (1995) 127 CTR 368 : (1995) 215 ITR 573 : (1995) 80 TAXMAN 405
High Courts22 Feb 1995
Delhi Transport Corporation Vs Aruna Sawhney
Delhi High Court · (1995) 32 DRJ 691
Motor Vehicles Act, 1988 — Section 110
High Courts22 Feb 1995
Commissioner of Income Tax Vs Moti Lal Sharma
Delhi High Court · (1995) 126 CTR 231 : (1995) 215 ITR 458 : (1995) 81 TAXMAN 51 : (1995) 80 TAXMAN 403
High Courts21 Feb 1995Allowed
Gajender Vohra Vs The Chief Justice and Another
Delhi High Court · (1995) 1 AD 1059 : (1995) 58 DLT 610
Constitution of India, 1950 — Article 226
High Courts20 Feb 1995
The Managing Committee, Qabristan Punj Peeran Nizamuddin Vs Delhi Wakf Board
Delhi High Court · (1996) ILR Delhi 103
Waqf Act, 1954 — Section 3
High Courts20 Feb 1995Allowed
Punjab National Bank Vs Amit Alloys Strips Private Ltd. and Others
Delhi High Court · (1996) 1 BC 190 : (1995) 58 DLT 138
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 152
High Courts20 Feb 1995Dismissed
Banshi Ram Vs Delhi Development Authority
Delhi High Court · (1995) 02 DEL CK 0043
High Courts20 Feb 1995
Sh. S.B. Chatterjee Vs Smt. Meena Ahuja
Delhi High Court · AIR 1996 Delhi 156 : (1995) 58 DLT 23
High Courts17 Feb 1995
J.P. Gupta Vs Union of India and Others
Delhi High Court · (1995) 1 AD 1113 : (1995) 33 DRJ 348
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 5A
High Courts17 Feb 1995
Prem Prakash Vs Union of India and Others
Delhi High Court · (1995) 32 DRJ 545
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 5A
High Courts17 Feb 1995
Lehri and Others Vs Union of India
Delhi High Court · (1995) 1 AD 1277 : (1995) 32 DRJ 700
Land Acquisition Act, 1894 — Section 23
High Courts16 Feb 1995
Maharaja Jagat Singh Vs Lt. Col. Bhawani Singh and others
Delhi High Court · AIR 1996 Delhi 14 : (1995) 58 DLT 130 : (1995) 34 DRJ 1
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 372Evidence Act, 1872 — Section 115
High Courts16 Feb 1995
Sarla Kumari Vs H.L. Dua and Others
Delhi High Court · (1995) 1 AD 1296 : (1995) 59 DLT 370 : (1995) RLR 267
Constitution of India, 1950 — Article 226
High Courts15 Feb 1995
Gramophone Co. of India Ltd. Vs Super Cassette Industries Ltd.
Delhi High Court · (1995) 2 AD 905 : (1995) 1 ARBLR 555 : (1995) 58 DLT 99 : (1995) 33 DRJ 333
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Copyright Act, 1957 — Section 2
High Courts15 Feb 1995
J.S. Punia Vs Union of India and Others
Delhi High Court · (1995) ILR Delhi 768
Air Force Act, 1950 — Section 107Air Force Rules, 1969 — Rule 22Constitution of India, 1950 — Article 226