High Courts15 Feb 1995
Gramophone Company of India Ltd. Vs Super Cassette Industries Ltd.
Delhi High Court · (1995) 2 AD 905 : (1995) 1 ARBLR 555 : (1995) 58 DLT 99 : (1995) 33 DRJ 333
COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 5,473 of 6,051
High Courts14 Feb 1995
Subhash Kumar Bhuwalka Vs Appellate Authority for Industrial, Financial Reconstruction Board for Industrial, Financial Reconstruction Industrial Development Bank of India, Union Bank of India, East India Commercial Co. Ltd., Government of Andhra Pradesh, Jute Mill Workers Union, Guntur (Andhra Pradesh) and Shree Bajrang Jute Mills. Ltd.
Delhi High Court · AIR 1995 Delhi 370 : (1995) 83 CompCas 606 : (1995) 32 DRJ 727
High Courts14 Feb 1995
Dalbir Singh Vs Union of India and Others
Delhi High Court · (1995) 1 AD 1169 : (1995) CriLJ 2390 : (1995) 58 DLT 264 : (1995) 33 DRJ 132 : (1995) 60 ECR 31
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 5A
High Courts14 Feb 1995
Vijay Kumar Vs State
Delhi High Court · (1995) 2 ALT(Cri) 23 : (1995) CriLJ 2599 : (1995) 32 DRJ 671
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts14 Feb 1995Allowed
Nain Singh Vs State
Delhi High Court · (1995) CriLJ 2774 : (1995) 59 ECR 44
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts14 Feb 1995
Mela Singh Vs State
Delhi High Court · (1995) 59 ECR 205 : (1995) 79 ELT 358 : (1995) RLR 197
High Courts14 Feb 1995
Clifton Electroniks and Another Vs Lt. Governor and Others
Delhi High Court · (1995) 59 DLT 378 : (1995) 32 DRJ 750 : (1996) 74 FLR 1947 : (1995) 2 LLJ 894
Industrial Disputes Act, 1947 — Section 25
High Courts13 Feb 1995
AGRICULTURAL PRODUCE MARKETING COMMITTEE Vs UNION OF INDIA and Others
Delhi High Court · (1996) 130 CTR 520
High Courts13 Feb 1995
Punjab and Sind Bank Ltd. Vs Labh Singh and Another
Delhi High Court · (1996) 1 BC 228 : (1995) 58 DLT 668
High Courts13 Feb 1995
Abid Ali Khan Vs Union of India and Others
Delhi High Court · (1995) 33 DRJ 77 : (1995) LabIC 371
High Courts13 Feb 1995
Agricultural Produce Marketing Committee Vs Union of India and Others
Delhi High Court · (1995) 215 ITR 89 : (1995) 81 TAXMAN 446
Constitution of India, 1950 — Article 226
High Courts10 Feb 1995
Kanta Bali Vs Kalawati Devi
Delhi High Court · (1995) 2 AD 1157 : (1995) 58 DLT 4 : (1995) 33 DRJ 219
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts10 Feb 1995Dismissed
Hari Chand and Others Vs D.T.C. and Another
Delhi High Court · (1995) 1 AD 985 : (1995) 58 DLT 751 : (1995) LabIC 1261 : (1996) 1 LLJ 197
Constitution of India, 1950 — Article 226Delhi Road Transport Laws (Amendment) Act, 1971 — Section 4Delhi Transport Corporation Act, 1950 — Section 12
High Courts10 Feb 1995
Ishwari Devi Vs Rallia Ram
Delhi High Court · (1995) 1 AD 1143 : (1995) 57 DLT 781 : (1995) 33 DRJ 237 : (1995) RLR 278
Delhi Rent Control Act, 1958 — Section 25B(5)
High Courts10 Feb 1995
K.B. Bakaya Vs Pamela Kumar
Delhi High Court · (1995) 57 DLT 791 : (1995) 33 DRJ 167
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts10 Feb 1995
Prem Chand Vs D.T.C. and Others
Delhi High Court · (1995) 59 DLT 502
Constitution of India, 1950 — Article 226Delhi Transport Corporation Act, 1950 — Section 12(1)
High Courts10 Feb 1995
D.S. Mehta and Others Vs N.D.M.C. and Another
Delhi High Court · (1995) 58 DLT 788 : (1995) 111 PLR 70
Constitution of India, 1950 — Article 227
High Courts10 Feb 1995
Shri Vinod Gupta and others Vs Shri Braham Vira Gupta and others
Delhi High Court · AIR 1996 Delhi 102 : (1995) 2 CivCC 164 : (1995) 59 DLT 383
High Courts10 Feb 1995
Kamal Kumar Vs The State
Delhi High Court · (1995) 1 AD 915 : (1995) CriLJ 2204 : (1995) 1 Crimes 735 : (1995) 59 DLT 65 : (1995) 2 RCR(Criminal) 621
High Courts09 Feb 1995
Nawroz Salam Vs Sukanya Roy
Delhi High Court · (1995) 2 CivCC 161 : (1995) 58 DLT 1
Civil Procedure Code, 1908 (CPC) — Section 151