High Courts24 Sept 1998
Alexander Mathew (Maj.) Vs Union of India and Others
Delhi High Court · (1998) 09 DEL CK 0020
COURT ARCHIVE
Delhi High Court judgments
1,22,877 judgments · page 5,384 of 6,144
High Courts24 Sept 1998
Mohinder Singh (Ex. Constable) Vs Union of India and Others
Delhi High Court · (1998) 09 DEL CK 0008
High Courts24 Sept 1998
Dropdi Devi and Others Vs Amarjeet Singh and Others
Delhi High Court · (1998) 09 DEL CK 0004
High Courts23 Sept 1998
Nirmalendu Dev Nath and Others Vs Union of India and Others
Delhi High Court · (1998) 6 AD 458 : (1998) 4 CLT 324 : (1998) 75 DLT 765 : (1999) 48 DRJ 147
High Courts23 Sept 1998Allowed
Udal Singh Vs New Delhi Municipal Corporation of Delhi and Another
Delhi High Court · (1999) 48 DRJ 583
High Courts23 Sept 1998
Ziff-Davis Inc. Vs Dr. D.K. Jain and Others
Delhi High Court · (1998) 18 PTC 739
High Courts23 Sept 1998
Nasib Kaur and Others Vs Gurucharan Singh and Others
Delhi High Court · (1999) 1 ACC 181 : (1999) ACJ 1073 : (1998) 7 AD 29 : (1998) 76 DLT 687 : (1999) 121 PLR 23
High Courts23 Sept 1998
M.L. Mahajan Vs Delhi Development Authority
Delhi High Court · (1999) 1 AD 354 : (1998) 76 DLT 701
High Courts22 Sept 1998Allowed
Safir Ahmed and Others Vs Lt. Governor, National Capital Territory of Delhi and Others
Delhi High Court · (1998) 6 AD 376
Constitution of India, 1950 — Article 226, 30, 30(1)Delhi School Education Act, 1973 — Section 10, 15
High Courts22 Sept 1998
Bhika Ram and Others Vs Union of India (UOI) and Others
Delhi High Court · (2000) 159 CTR 462 : (1999) 238 ITR 113
Income Tax Act, 1961 — Section 4
High Courts22 Sept 1998
Kailash Arya Vs M.C.D.
Delhi High Court · (1999) 77 DLT 63 : (1999) 81 FLR 286
Constitution of India, 1950 — Article 226
High Courts22 Sept 1998
Sita Juneja and Associates and Others Vs The Commissioner of Sales Tax and Others
Delhi High Court · (1998) 09 DEL CK 0079
Delhi Sales Tax Act, 1975 — Section 23, 9Income Tax Act, 1961 — Section 119
High Courts22 Sept 1998
Medisource Agenices Pvt Ltd and Others Vs Union of India and others
Delhi High Court · (1998) 6 AD 37 : (1998) 47 DRJ 563
High Courts22 Sept 1998
Bansal Contractors (India) Limited and Another Vs Union of India and Others
Delhi High Court · (1998) 7 AD 315 : (2000) 160 CTR 20 : (1998) 76 DLT 805 : (1999) 48 DRJ 382 : (2000) 241 ITR 97 : (1999) RLR 92
High Courts22 Sept 1998
GE Capital Transportation Financial Services Ltd. Vs Dee Pharma Limited
Delhi High Court · (1998) 6 AD 530 : (1998) 4 CLT 608 : (1999) 96 CompCas 192 : (1998) 76 DLT 273 : (1998) 47 DRJ 265 : (1999) 1 RCR(Civil) 269
High Courts22 Sept 1998Dismissed
Iftakhar Mobin Anjum Vs Jamia Millia Islamia and Another
Delhi High Court · (1999) 77 DLT 205
Constitution of India, 1950 — Article 226
High Courts22 Sept 1998Dismissed
Goyal MG Gases Ltd. and Another Vs Griesheim GmbH
Delhi High Court · (1998) 75 DLT 737 : (1999) 48 DRJ 58
Arbitration and Conciliation Act, 1996 — Section 44, 45, 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Contract Act, 1872 — Section 31, 32
High Courts22 Sept 1998Dismissed
Nathi Vs Commissioner of Income Tax
Delhi High Court · (1999) 102 TAXMAN 633
Income Tax Act, 1961 — Section 194A, 4Land Acquisition Act, 1894 — Section 28, 34
High Courts22 Sept 1998
Budh Singh (Ex. Constable) Vs Union of India
Delhi High Court · (1998) 09 DEL CK 0021