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Delhi High Court judgments

1,22,877 judgments · page 5,385 of 6,144

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High Courts22 Sept 1998

Sunita Gupta Vs Municipal Corporation of Delhi

Delhi High Court · (1998) 09 DEL CK 0013

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High Courts21 Sept 1998Allowed

Hari Shankar and Others Vs Bihar Bhavan

Delhi High Court · (1998) 47 DRJ 372

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High Courts21 Sept 1998

Rochi Vidhani Vs Harminder Kaur and Others

Delhi High Court · (1998) 09 DEL CK 0054

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High Courts21 Sept 1998

Om Parkash Kuthiala Vs Dr. Sharad Rohtagi

Delhi High Court · (1999) 49 DRJ 34

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High Courts21 Sept 1998

G. Premjee Trading Pvt. Ltd. Vs Ashoka Alloys Limited

Delhi High Court · AIR 1999 Delhi 83 : (1998) 47 DRJ 262 : (1999) 1 RCR(Civil) 620

Arbitration and Conciliation Act, 1996 — Section 11(5)
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High Courts18 Sept 1998

B.S. Vishwanathan Vs Union of India

Delhi High Court · (1998) 76 DLT 621

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High Courts18 Sept 1998Allowed

Smt. Geeta and Another Vs Lt. Governor and Others

Delhi High Court · (1998) 09 DEL CK 0122

Arms Act, 1959 — Section 24Constitution of India, 1950 — Article 21, 38Penal Code, 1860 (IPC) — Section 224, 304
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High Courts18 Sept 1998Dismissed

Rakesh Sinha Vs State and Others

Delhi High Court · (1998) 76 DLT 533 : (1998) 47 DRJ 595

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High Courts18 Sept 1998

Indian Labour Co-op. Society Ltd. and Another Vs Union of India and Others

Delhi High Court · (1998) 6 AD 913 : (1998) 76 DLT 625

Constitution of India, 1950 — Article 226
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High Courts18 Sept 1998

Aarti Hejmadi Vs State and Another

Delhi High Court · (1998) 6 AD 196 : (1998) 4 Crimes 483 : (1998) 75 DLT 584 : (1998) 47 DRJ 812

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High Courts18 Sept 1998

S.P. Sharma Vs National Capital Territory of Delhi and Others

Delhi High Court · (1999) 1 AD 121 : (1998) 76 DLT 422 : (1998) 47 DRJ 408

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High Courts18 Sept 1998

Tarun Goel and Others Vs Union of India and Another

Delhi High Court · (1998) 6 AD 208 : (1998) 47 DRJ 761

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High Courts17 Sept 1998

COMMISSIONER OF WEALTH TAX Vs MRS. SHEILA MARETT

Delhi High Court · (2000) 107 TAXMAN 425 : (1999) 107 TAXMAN 425 : (1999) 105 TAXMAN 543

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High Courts17 Sept 1998

Commissioner of Income Tax Vs Kabirdas Investment Co. (P.) Ltd.

Delhi High Court · (2001) 249 ITR 776 : (2002) 120 TAXMAN 209 : (1998) 101 TAXMAN 370

Income Tax Act, 1961 — Section 256(1), 256(2), 28, 36, 56
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High Courts17 Sept 1998Allowed

Kanta and Another Vs Ahmed

Delhi High Court · (1998) 75 DLT 787 : (1998) 47 DRJ 681

Delhi Rent Control Act, 1958 — Section 14(1)
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High Courts17 Sept 1998Allowed

Commissioner of Income Tax Vs Kabirdas Investment Co. (P) Ltd.

Delhi High Court · (1998) 47 DRJ 389

Income Tax Act, 1961 — Section 10, 80M
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High Courts17 Sept 1998

Surjit Kaur Vs Shri Sohan Singh and others

Delhi High Court · (1998) 6 AD 772 : (1998) 4 CLT 633 : (1998) 76 DLT 351 : (1998) 47 DRJ 319

Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
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High Courts17 Sept 1998

Ravinder Kumar Khanna and Another Vs National Hydroelectric Power Corpn. Ltd. and Another

Delhi High Court · (1998) 75 DLT 651

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High Courts17 Sept 1998

Tilak Raj Katyal Vs Union of India and others

Delhi High Court · (1998) 6 AD 781 : (1998) 76 DLT 358 : (1998) 47 DRJ 246 : (1999) 121 PLR 7 : (1999) RLR 227

Arbitration Act, 1940 — Section 20
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High Courts16 Sept 1998

Aroon K. Basak Vs Union of India (UOI) and Others

Delhi High Court · (2000) 159 CTR 188 : (1999) 236 ITR 931

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