High Courts01 Oct 1998Allowed
Ramesh Chand Vs Delhi Development Authority and Others
Delhi High Court · (1998) 75 DLT 884 : (1998) 49 DRJ 52
COURT ARCHIVE
Delhi High Court judgments
1,22,877 judgments · page 5,383 of 6,144
High Courts01 Oct 1998
Hanuman Mandir Middle School Vs Ms. Saroj Anand and Others
Delhi High Court · (1999) 48 DRJ 815
Delhi School Education Act, 1973 — Section 13, 8
High Courts01 Oct 1998
State Bank of India Vs Glavkosmos and Others
Delhi High Court · (1998) 76 DLT 362
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts01 Oct 1998
Cdr. Bhupinder Singh Rekhi Vs C.S. Rekhi and Others
Delhi High Court · (1998) 7 AD 200
Delhi Land Reforms Act, 1954 — Section 185, 185(1)Specific Relief Act, 1963 — Section 34
High Courts01 Oct 1998
Chanderlekha Tuli and Others Vs Shiv Saran Das Tuli and Others
Delhi High Court · (1998) 75 DLT 909 : (1999) 48 DRJ 303
High Courts01 Oct 1998
Goenka Engineering India (P) Ltd. Vs Union of India and Others
Delhi High Court · (1998) 76 DLT 309 : (1999) 48 DRJ 229
Customs Act, 1962 — Section 27
High Courts01 Oct 1998
Madhu Bala Verma Vs Tribhuvan Singh
Delhi High Court · (1999) 1 AD 243 : (1998) 76 DLT 270 : (1999) 1 DMC 58
High Courts25 Sept 1998Dismissed
Raman Nath Sethi Vs State and Another
Delhi High Court · (1999) 77 DLT 164
High Courts25 Sept 1998
Nihon Nirman Ltd. Vs Union of India (UOI)
Delhi High Court · (1998) 103 ELT 488
Central Excises and Salt Act, 1944 — Section 35F
High Courts25 Sept 1998Dismissed
Hesham Badawy Mehmoud Pushkarna Vs Union of India (UOI) and Others
Delhi High Court · (1998) 47 DRJ 270
Foreigners Act, 1946 — Section 3
High Courts25 Sept 1998Dismissed
Fateh Singh Vs Sudha Sharma and Another
Delhi High Court · (1998) 76 DLT 307 : (1999) 48 DRJ 228
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts25 Sept 1998Dismissed
Rungta Irrigation Limited Vs National Building Construction Corporation Ltd. and Others
Delhi High Court · (1998) 76 DLT 635
Arbitration and Conciliation Act, 1996 — Section 11, 9
High Courts25 Sept 1998Dismissed
Oriental Structural Engineers Ltd. Vs Rites and Another
Delhi High Court · AIR 1999 Delhi 303 : (1999) 48 DRJ 234
Arbitration and Conciliation Act, 1996 — Section 43Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Limitation Act, 1963 — Article 137
High Courts25 Sept 1998
Madan Lal Vs Union of India and Another
Delhi High Court · (1998) 7 AD 65 : (1998) 4 CLT 368 : (1998) 75 DLT 750
Army Act, 1950 — Section 71, 72, 73
High Courts25 Sept 1998
Rajendra Kumar Mohatta Vs New Delhi Municipal Committee and Another
Delhi High Court · (1999) 1 AD 170 : (1998) 75 DLT 836
High Courts25 Sept 1998
Nasir Ali Vs Union of India
Delhi High Court · (1999) 1 AD 125 : (1998) 76 DLT 797
High Courts25 Sept 1998
Priyanka Vs State
Delhi High Court · (1999) 1 AD 52 : (1998) 76 DLT 204 : (1999) 1 DMC 238
High Courts24 Sept 1998
Raj Bir Singh Vs Municipal Corpn. of Delhi
Delhi High Court · (1998) 47 DRJ 705
Fundamental Rules — Rule 56
High Courts24 Sept 1998
Commissioner of Income Tax Vs Bansal Exports Pvt. Ltd.
Delhi High Court · (1998) 47 DRJ 341
Income Tax Act, 1961 — Section 35B
High Courts24 Sept 1998
T.V.N. Rao Vs Indian Railway Construction Company Ltd. (IRCON)
Delhi High Court · (1998) 6 AD 428 : (1998) 76 DLT 784