High Courts08 Oct 1998
G.K.W. Ltd. Vs Shriram Bearings Ltd.
Delhi High Court · AIR 1999 Delhi 27 : (2002) 109 CompCas 636 : (1998) 2 ILR Delhi 855 : (1998) ILR Delhi 855
COURT ARCHIVE
Delhi High Court judgments
1,22,877 judgments · page 5,382 of 6,144
High Courts08 Oct 1998
Commissioner of Income Tax Vs M/s. Ram Commercial Enterprises Ltd.
Delhi High Court · (1998) 6 AD 322 : (1998) 47 DRJ 259 : (2002) 122 TAXMAN 620
High Courts08 Oct 1998
N.K. Nayyar Vs Government of National Capital Territory of Delhi and Others
Delhi High Court · (1999) 1 AD 425 : (1998) 76 DLT 949 : (1999) 48 DRJ 398
High Courts08 Oct 1998
Formosa Plastic Corporation Ltd. Vs Ashok Chauhan and Others
Delhi High Court · (1999) 1 AD 392 : (1998) 76 DLT 817
High Courts07 Oct 1998
Electro Appliances and Others Vs Classic Creations and Others
Delhi High Court · (1998) 76 DLT 855 : (1998) 47 DRJ 515 : (1999) 121 PLR 40 : (1998) 18 PTC 754
High Courts07 Oct 1998
Electro Appliances and Others Vs Arora Crockery and Gift Corner and Others
Delhi High Court · (1998) 75 DLT 873
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts07 Oct 1998Allowed
Smt. Shanta @ Chanchal Vs Raja Ram and Others
Delhi High Court · (1999) 4 CivCC 85 : (1998) 76 DLT 261 : (1999) 122 PLR 1
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A
High Courts07 Oct 1998
Electro Appliances and Others Vs Ramesh L. Vadodaria and Others
Delhi High Court · (1998) 47 DRJ 274
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 9
High Courts07 Oct 1998Dismissed
Puri Constructions Pvt. Ltd. Vs Baldev Sahai and Sons
Delhi High Court · (1999) 77 DLT 310
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 151
High Courts06 Oct 1998Dismissed
Dr. Bal Kishan Dabas Vs University of Delhi
Delhi High Court · (1998) 47 DRJ 343
High Courts06 Oct 1998
Rakesh Juneja And Others Vs Baba Chakravorty Darvesh And Others
Delhi High Court · (1999) 1 AD 18 : (1999) 1 CLT 560 : (1998) 76 DLT 681 : (1999) 48 DRJ 138
High Courts06 Oct 1998
Daisy Trading Corporation Vs Union of India and others
Delhi High Court · (1999) 48 DRJ 807 : (1999) 1 RCR(Civil) 508
High Courts06 Oct 1998
Mahabir Parsad Vs State
Delhi High Court · (1999) 1 Crimes 1 : (1998) 76 DLT 324 : (1998) 2 ILR Delhi 864
Penal Code, 1860 (IPC) — Section 353, 356, 360
High Courts05 Oct 1998
M.C. Gupta (Dr.) Vs Union of India and Others
Delhi High Court · (1998) 10 DEL CK 0017
High Courts01 Oct 1998Dismissed
Moohandas Lal Chand Vs The Fedral Banks Ltd.
Delhi High Court · (1999) 77 DLT 313
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Oct 1998
Manali Singhal and Anr Vs Ravi Singhal and others
Delhi High Court · AIR 1999 Delhi 156 : (1999) 4 CivCC 329 : (1999) 1 DMC 355 : (1998) 48 DRJ 253 : (1999) 1 RCR(Civil) 436 : (1999) RLR 133
Civil Procedure Code, 1908 (CPC) — Section 151Contract Act, 1872 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts01 Oct 1998Dismissed
Nidhi Chopra and Another Vs State
Delhi High Court · (1998) 76 DLT 382
Succession Act, 1925 — Section 232, 234, 63
High Courts01 Oct 1998
Travels and Rentals Vs Network Limited
Delhi High Court · (1998) 7 AD 110 : (1999) 95 CompCas 477 : (1998) 47 DRJ 702
Companies Act, 1956 — Section 434
High Courts01 Oct 1998Dismissed
Bir Singh Vs Smt. Angoori Devi
Delhi High Court · (1999) 77 DLT 311 : (1999) 1 DMC 167