COURT ARCHIVE

Delhi High Court judgments

1,22,877 judgments · page 5,381 of 6,144

High Courts13 Oct 1998

Rajinder Singh Vs State and Another

Delhi High Court · (1998) 6 AD 680 : (1999) 1 Crimes 271 : (1998) 76 DLT 264 : (1999) 1 DMC 28 : (1998) 47 DRJ 590 : (1999) ILR Delhi 35

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 157, 177, 178, 179, 180

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High Courts13 Oct 1998

C.P. No. 341/96 Vs M/s Network Limited

Delhi High Court · (1998) 10 DEL CK 0035

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High Courts13 Oct 1998

Delhi Development Authority Vs U. Kashyap

Delhi High Court · (1998) 7 AD 300 : (1998) 1 ARBLR 88 : (1999) 48 DRJ 666 : (1999) 1 RCR(Civil) 150

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High Courts13 Oct 1998

T.T.K. Prestige Ltd. and Another Vs Har Prasad Gupta and Others

Delhi High Court · (1999) 77 DLT 357 : (1999) RLR 537

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High Courts13 Oct 1998

Kitec Industries (India) Ltd. Vs Unicor Gmbh Rahn Plastmaschinen and Another

Delhi High Court · (1999) 2 AD 537 : (1999) 48 DRJ 316

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High Courts12 Oct 1998

Union of India Vs Oriental Building and Furnishing Co. Ltd. and Another

Delhi High Court · (1999) 2 AD 846 : (1999) 77 DLT 314

Arbitration Act, 1940 — Section 14, 20, 30

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High Courts12 Oct 1998

Munira Bakshi and Others Vs Govt. of National Capital Territory of Delhi and Another

Delhi High Court · (1998) 10 DEL CK 0006

Constitution of India, 1950 — Article 14, 226

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High Courts09 Oct 1998Dismissed

Maheshwari Devi Joshi Vs Delhi Vidyut Board

Delhi High Court · (1998) 47 DRJ 404

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High Courts09 Oct 1998

Prem Chand Bansal and Sons Vs Income Tax Officer

Delhi High Court · (1998) 6 AD 623 : (1999) 156 CTR 252 : (1998) 76 DLT 193 : (1999) 237 ITR 65 : (1999) 122 PLR 2

Income Tax Act, 1961 — Section 256, 256(1), 256(2), 43BLimitation Act, 1963 — Section 29, 29(2), 5

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High Courts09 Oct 1998

DTC Retired Employees Association Vs Delhi Transport Corpn.

Delhi High Court · (1999) 48 DRJ 810

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High Courts09 Oct 1998

HC Surender Singh Vs Union of India (UOI)

Delhi High Court · (1998) 75 DLT 783 : (1999) 48 DRJ 159

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High Courts09 Oct 1998

State (Delhi Admn.) Vs Som Prakash @ Som Nath @ Somi

Delhi High Court · (1998) 76 DLT 562

Criminal Procedure Code, 1973 (CrPC) — Section 299Penal Code, 1860 (IPC) — Section 302, 307, 34

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High Courts09 Oct 1998

Kishore Zarda Factory (P) Ltd. and Others Vs J.P. Tobacco House and Others

Delhi High Court · AIR 1999 Delhi 172

Trade and Merchandise Marks Act, 1958 — Section 106, 27

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High Courts09 Oct 1998Allowed

Nathu Lal, Inspector Vs Director General, Central Industrial Security Force and Others

Delhi High Court · (1998) 76 DLT 769

Constitution of India, 1950 — Article 226

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High Courts09 Oct 1998

Bin Sabt Jewellery LLC Dubai (UAE) Vs Commission of Income Tax and Others

Delhi High Court · (1998) 6 AD 628 : (1998) 76 DLT 161

Customs Act, 1962 — Section 111, 2(26)

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High Courts09 Oct 1998

Mewar Sugar Mills Ltd. Vs Chairman Central Board of Direct Taxes and Another

Delhi High Court · (1998) 10 DEL CK 0046

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High Courts09 Oct 1998

Mahesh Chand Gupta (Dr.) Vs Shri Shiv Sarup Gupta

Delhi High Court · (1998) 6 AD 605 : (1998) 76 DLT 165 : (1998) 47 DRJ 602 : (1998) RLR 627

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High Courts09 Oct 1998

Biofarma and Another Vs Sanjay Medical Store and Another

Delhi High Court · (1998) 10 DEL CK 0019

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High Courts08 Oct 1998Dismissed

Good Media Limited Vs The Prasar Bharti

Delhi High Court · (1999) 48 DRJ 399

Constitution of India, 1950 — Article 19(1)

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High Courts08 Oct 1998

Commissioner of Income Tax Vs Ram Commercial Enterprises Ltd.

Delhi High Court · (2001) 167 CTR 321 : (2000) 246 ITR 568

Income Tax Act, 1961 — Section 256(2), 271, 271(1)

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