High Courts16 Oct 1998
Union of India Vs Shibu Ram Mittal
Delhi High Court · (1998) 6 AD 908 : (1998) 76 DLT 577 : (1999) 49 DRJ 166
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(1)
COURT ARCHIVE
Delhi High Court judgments
1,22,877 judgments · page 5,380 of 6,144
High Courts16 Oct 1998Allowed
K.P. Grover and Others Vs The Indian Road Construction Corpn. Ltd.
Delhi High Court · (1999) 48 DRJ 270
High Courts16 Oct 1998
Rajesh Diwan and Another Vs National Capital Territory of Delhi (State) Bhola Deep Sahni and Another Vs National Capital Territory of Delhi (State)
Delhi High Court · (1999) 3 RCR(Criminal) 31
Penal Code, 1860 (IPC) — Section 304
High Courts16 Oct 1998
Atma Parkash and Others Vs Roshan Lal and Others
Delhi High Court · (1999) 4 CivCC 425 : (1999) 77 DLT 162 : (1999) 121 PLR 54
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Oct 1998
Bhupinder Singh Vs Smt. Janak Rani
Delhi High Court · (1998) 6 AD 689 : (1998) 76 DLT 197 : (1998) 47 DRJ 789
Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14
High Courts16 Oct 1998
State Vs Kishori and Others Mohammad Abbas Vs State Budh Prakash Kashyap (Dr. ) Vs State Kishori Vs State
Delhi High Court · (1998) 76 DLT 209 : (1999) 48 DRJ 825 : (1998) 2 ILR Delhi 956 : (1999) 1 RCR(Criminal) 200
High Courts16 Oct 1998
Escorts Const. Equipment Ltd. and Another Vs Action Const. Equipment P. Ltd. and Another
Delhi High Court · AIR 1999 Delhi 73
High Courts16 Oct 1998
Prithvi Raj and Others Vs State (NCT) of Delhi
Delhi High Court · (1998) 7 AD 279 : (1999) 1 Crimes 472 : (1998) 76 DLT 389 : (1999) RLR 4
High Courts16 Oct 1998
Saw Pipes Limited Vs Gas Authority of India Ltd. and Another
Delhi High Court · (1999) 49 DRJ 310
High Courts16 Oct 1998
State Vs Manohar Lal and Others Jagdish @ Jaggi Vs State Manohar Lal @ Munna Vs State
Delhi High Court · (1998) 6 AD 549 : (1998) 76 DLT 135 : (1998) 2 ILR Delhi 815 : (1998) ILR Delhi 815 : (1999) 1 RCR(Criminal) 140
High Courts16 Oct 1998
Praveen Kumar Vs Government of N.C.T. of Delhi and Others
Delhi High Court · (1998) 7 AD 290 : (1998) 76 DLT 408 : (1999) RLR 37
High Courts16 Oct 1998
G.S. Dahiya (Unsound Mind) Vs Union of India
Delhi High Court · (1998) 6 AD 835 : (1998) 48 DRJ 751
Constitution of India, 1950 — Article 226
High Courts14 Oct 1998
Kamal Kumar Agarwal Vs Central Bureau of Investigation
Delhi High Court · (1999) CriLJ 490 : (1999) 48 DRJ 572
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 439, 482Penal Code, 1860 (IPC) — Section 120, 80
High Courts14 Oct 1998
Municipal Corporation of Delhi Vs Avinash Chandra Gupta and others
Delhi High Court · (1998) 2 ILR Delhi 841 : (1998) ILR Delhi 841
High Courts14 Oct 1998
Short Pile Construction Company Vs Delhi Development Authority
Delhi High Court · (1998) 76 DLT 189
High Courts14 Oct 1998
Delhi Development Authority and Others Vs Surinder Pal Jain
Delhi High Court · (1998) 7 AD 181 : (1999) 48 DRJ 242 : (1998) 2 ILR Delhi 830
High Courts14 Oct 1998
Ved Kumari and another Vs Shri Kishan Lal and Others
Delhi High Court · (1998) 2 ACC 724 : (1999) ACJ 1391 : (1998) 6 AD 801 : (1998) 76 DLT 518 : (1998) 47 DRJ 673 : (1999) 121 PLR 13 : (1999) 2 RCR(Civil) 507
Motor Vehicles Act, 1939 — Section 85Motor Vehicles Act, 1988 — Section 128
High Courts13 Oct 1998
Biotechnology NV and Another Vs Unicorn GmbH Rahn Plastmaschinen and Another
Delhi High Court · (1998) 47 DRJ 397
Arbitration and Conciliation Act, 1996 — Section 9
High Courts13 Oct 1998
Milkfood Limited Vs G.M.C. Ice Cream Private Limited and Others
Delhi High Court · (2000) 83 DLT 130