High Courts01 Nov 1998
Indian Appliances Company Vs Appellate Tribunal Sales Tax
Delhi High Court · (1998) 7 AD 392 : (1998) 47 DRJ 684
COURT ARCHIVE
Delhi High Court judgments
1,22,877 judgments · page 5,378 of 6,144
High Courts01 Nov 1998
Usha Handa Vs The Lt. Governor Union Territory of Delhi Raj Bhavan
Delhi High Court · (1998) 7 AD 1 : (1999) 77 DLT 17 : (1999) 49 DRJ 378
High Courts01 Nov 1998
Jagdish (Ex. Cfn) Vs Union of India and Others
Delhi High Court · (1999) 48 DRJ 818
High Courts01 Nov 1998Allowed
Joint Action Committee of Kendriya Vidayalaya Employees Association and Another Vs Union of India (UOI) and Another
Delhi High Court · (1999) 77 DLT 80
Constitution of India, 1950 — Article 14
High Courts01 Nov 1998
Shri Amarjit Singh Vs Shri Bhupinder Singh
Delhi High Court · (1999) 80 DLT 483
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, 151
High Courts30 Oct 1998
Mohkam Singh Vs State of NCT of Delhi
Delhi High Court · (1999) 1 AD 853 : (1999) 77 DLT 385 : (1999) RLR 241
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304
High Courts30 Oct 1998
Hindustan Construction Corporation Vs Delhi Development Authority
Delhi High Court · (1998) 7 AD 661 : (1999) 1 ARBLR 272 : (1999) 77 DLT 165 : (1997) 43 DRJ 243 : (1999) 1 RCR(Civil) 476
Arbitration Act, 1940 — Section 30, 31Contract Act, 1872 — Section 28
High Courts30 Oct 1998
Asha Vij Vs The Chief of Army Staff and Others
Delhi High Court · (1998) 7 AD 497 : (1999) 77 DLT 473 : (1998) 47 DRJ 778
High Courts30 Oct 1998
B.N. Mullick and Others Vs Sita Ram Mullick and Others
Delhi High Court · AIR 1999 Delhi 153 : (1999) 48 DRJ 561 : (1999) 1 RCR(Civil) 504
High Courts30 Oct 1998
Delhi Abibhavak Mahasangh Vs Union of India and others
Delhi High Court · (1998) 7 AD 445 : AIR 1999 Delhi 124 : (1998) 76 DLT 457 : (1999) 49 DRJ 766
High Courts29 Oct 1998Dismissed
Crompton Greaves Limited Vs Hyundai Electronics Industries Co. Limited
Delhi High Court · (1999) 1 CLT 25 : (1998) 76 DLT 733 : (1999) 48 DRJ 754
Specific Relief Act, 1963 — Section 38, 41, 42
High Courts29 Oct 1998
Sanyukt Nirmata Vs Delhi Development Authority
Delhi High Court · (1999) 77 DLT 626
Arbitration Act, 1940 — Section 30, 33
High Courts28 Oct 1998Allowed
Smt. Manali Singlial and . Another Vs Ravi Singhal and Others
Delhi High Court · (1998) 10 DEL CK 0090
High Courts28 Oct 1998Allowed
Gurdial Singh Vs Raghbir Singh
Delhi High Court · (1998) 76 DLT 515 : (1998) 47 DRJ 670
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts28 Oct 1998
Bhagwan Dass Vs Delhi State Industrial Development Corporation
Delhi High Court · (1999) 48 DRJ 325
High Courts28 Oct 1998
R.S. Mani Vs S. Ravi and Others
Delhi High Court · (1999) 2 AD 832 : (1999) 77 DLT 335 : (1999) 121 PLR 63
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts28 Oct 1998
Bhupinder Singh Rekhi (Cdr.) Vs C.S Rekhi and Others
Delhi High Court · (1998) 10 DEL CK 0038
High Courts28 Oct 1998
Ritu Singh Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1998) 7 AD 176 : (1999) 77 DLT 201
High Courts28 Oct 1998
Subhash Chander Chugh Vs Smt. Anita @ Komal
Delhi High Court · (1999) 1 AD 737 : (1999) 77 DLT 176 : (1999) 1 DMC 247
Hindu Marriage Act, 1955 — Section 24
High Courts27 Oct 1998
Commissioner of Income Tax Vs Kailash Apartments P. Ltd.
Delhi High Court · (2000) 243 ITR 795 : (1999) 103 TAXMAN 178
Income Tax Act, 1961 — Section 256, 263, 37